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ITAT Pune Bench
17,219 judgments
KAILASH KANHAIYALAL GIDWANI, L/H OF LAT KANHAIYALAL V. GIDWANI,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, SANGLI
ITA 1797/PUN/2019[2007-08]Status: Disposed30/5/2022AY 2007-08
KAILASH KANHAIYALAL GIDWANI,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI
ITA 1793/PUN/2019[2005-06]Status: Disposed30/5/2022AY 2005-06
AMIT KANHAIYALAL GIDWANI,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SANGLI
ITA 1791/PUN/2019[2009-10]Status: Disposed30/5/2022AY 2009-10
MEENAKSHI DHANAJI PATIL,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2 (2), KOLHAPUR
ITA 1600/PUN/2019[2011-12]Status: Disposed30/5/2022AY 2011-12
SATISH ISHWARDAS AGRAWAL,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SOLAPUR
ITA 1282/PUN/2019[2007-08]Status: Disposed30/5/2022AY 2007-08
VELOCITY TECH-SOL INDIA PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 13, PUNE
ITA 1694/PUN/2018[2014-15]Status: Disposed30/5/2022AY 2014-15
ASHA MAHILA BAHAT GUT,AURANGABAD vs INCOME-TAX OFFICER, WARD 1(8), AURANGABAD
ITA 686/PUN/2021[2017-18]Status: Disposed30/5/2022AY 2017-18
SH NITIN HARAKCHAND SHAND,PUNE vs INCOME-TAX OFFICER, WARD 6(3), PUNE
ITA 682/PUN/2021[2017-18]Status: Disposed30/5/2022AY 2017-18
SAHYADRI SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1., KOLHAPUR
ITA 676/PUN/2021[2016-17]Status: Disposed30/5/2022AY 2016-17
M/S GODS GIFT LANDMARK,PUNE vs INCOME-TAX OFFICER, WARD 3(4), PUNE
ITA 600/PUN/2021[2015-16]Status: Disposed30/5/2022AY 2015-16
AJITSINGH MALIKSINGH RAJPAL,PUNE vs INCOME-TAX OFFICER, WARD -2(2), PUNE
ITA 545/PUN/2020[2008-09]Status: Disposed30/5/2022AY 2008-09
JAYSHREE ASHOK CHOURE,AURANGABAD vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, AURANGABAD
ITA 91/PUN/2019[2015-16]Status: Disposed30/5/2022AY 2015-16
ANAND NEMICHAND BANVAT,JALGAON vs INCOME-TAX OFFICER, WARD - 1 (3), JALGAON
ITA 388/PUN/2019[2010-11]Status: Disposed30/5/2022AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2, NASHIK vs PRAKASH NARAYAN CHAUDHARI, JALGAON
ITA 1843/PUN/2019[2007-08]Status: Disposed30/5/2022AY 2007-08
SHANKAR NARAYAN EDUCATION TRUST,THANE vs ACIT, CPC-TDS, GHAZIABAD
ITA 1839/PUN/2019[2018-19]Status: Disposed30/5/2022AY 2018-19
SHANKAR NARAYAN EDUCATION TRUST,THANE vs ACIT, CPC-TDS, GHAZIABAD
ITA 1836/PUN/2019[2015-16]Status: Disposed30/5/2022AY 2015-16
SHANKAR NARAYAN EDUCATION TRUST,THANE vs ACIT, CPC-TDS, GHAZIABAD
ITA 1834/PUN/2019[2013-14]Status: Disposed30/5/2022AY 2013-14
KAILASH KANHAIYALAL GIDWANI, L/H OF LATE DEVI K. GIDWANI,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI
ITA 1801/PUN/2019[2007-08]Status: Disposed30/5/2022AY 2007-08
KAILASH KANHAIYALAL GIDWANI, L/H OF LAT KANHAIYALAL V. GIDWANI,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, SANGLI
ITA 1798/PUN/2019[2008-09]Status: Disposed30/5/2022AY 2008-09
KAILASH KANHAIYALAL GIDWANI, L/H OF LAT KANHAIYALAL V. GIDWANI,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, SANGLI
ITA 1796/PUN/2019[2005-06]Status: Disposed30/5/2022AY 2005-06
