← All Benches
ITAT Pune Bench
17,219 judgments
MUNICIPAL COUNCIL,CHALISGAON vs DCIT TDS NASHIK AND DCIT CPC TDS, GHAZIABAD
ITA 1276/PUN/2019[2014-15]Status: Disposed31/5/2022AY 2014-15
MUNICIPAL COUNCIL,CHALISGAON vs DCIT TDS NASHIK AND DCIT CPC TDS, GHAZIABAD
ITA 1273/PUN/2019[2013-14]Status: Disposed31/5/2022AY 2013-14
MUNICIPAL COUNCIL,CHALISGAON vs DCIT TDS NASHIK & DCIT CPC TDS, GHAZIABAD
ITA 1271/PUN/2019[2013-14]Status: Disposed31/5/2022AY 2013-14
NISAR MEHBOOB ALAM KHAN,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 1206/PUN/2019[2014-15]Status: Disposed31/5/2022AY 2014-15
NISAR MEHBOOB ALAM KHAN,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 1202/PUN/2019[2013-14]Status: Disposed31/5/2022AY 2013-14
NISAR MEHBOOB ALAM KHAN,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 1201/PUN/2019[2013-14]Status: Disposed31/5/2022AY 2013-14
ASHOK KUMAR KACHRULAL LUNIYA,JALNA vs INCOME-TAX OFFICER WARD -1, JALNA
ITA 499/PUN/2021[2010-11]Status: Disposed30/5/2022AY 2010-11
MINAL PNDURANG MARATHE,DHULE vs INCOME-TAX OFFICER, WARD -1, DHULE
ITA 411/PUN/2021[2017-18]Status: Disposed30/5/2022AY 2017-18
KUNJBIHARI JUGALKISHOR AGARWAL,AURANGABAD vs ACIT, CIRCLE-2, AURANGABAD
ITA 72/PUN/2020[2010-11]Status: Disposed30/5/2022AY 2010-11
SHRI. PRAKASH GANPATRAO GHORPADE,KOLHAPUR vs INCOME-TAX OFFICER, WARD-2(3), KOLHAPUR
ITA 243/PUN/2020[2011-12]Status: Disposed30/5/2022AY 2011-12
M/S. ANAND CONSTRUCTION,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, PUNE
ITA 242/PUN/2020[2016-17]Status: Disposed30/5/2022AY 2016-17
VIKRAM SHAH,PUNE vs DCIT, CIRCLE-2, PUNE
ITA 24/PUN/2020[2006-07]Status: Disposed30/5/2022AY 2006-07
DEPUTY. COMMISSIONER OF INCOME TAX, CIRCLE -6, PUNE vs SUTTATTI ENTERPRISES PVT.LTD, PUNE
ITA 808/PUN/2019[2015-16]Status: Disposed30/5/2022AY 2015-16
ITO, WARD-12(4), PUNE vs WALMIK AGROTECH PRIVATE LIMITED, AUNDH
ITA 1863/PUN/2019[2009-10]Status: Disposed30/5/2022AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2, NASHIK vs SMT. MANISHA MAHESH CHAUDHARI, JALGAON
ITA 1844/PUN/2019[2007-08]Status: Disposed30/5/2022AY 2007-08
ACIT, CENTRAL CIRCLE-2, NASHIK vs PRAKASH NARAYAN CHAUDHARI, JALGAON
ITA 1842/PUN/2019[2006-07]Status: Disposed30/5/2022AY 2006-07
SHANKAR NARAYAN EDUCATION TRUST,THANE vs ACIT, CPC-TDS, GHAZIABAD
ITA 1838/PUN/2019[2017-18]Status: Disposed30/5/2022AY 2017-18
SHREE SHANKAR NARAYAN EDUCATION TRUST,THANE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, GHAZIABAD
ITA 1837/PUN/2019[2016-17]Status: Disposed30/5/2022AY 2016-17
SHANKAR NARAYAN EDUCATION TRUST,THANE vs ACIT, CPC-TDS, GHAZIABAD
ITA 1835/PUN/2019[2014-15]Status: Disposed30/5/2022AY 2014-15
MEGHANA KAILASH GIDWANI,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -2, SANGLI
ITA 1804/PUN/2019[2007-08]Status: Disposed30/5/2022AY 2007-08
