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ITAT Pune Bench
17,219 judgments
NISAR MEHBOOB ALAM KHAN,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 1204/PUN/2019[2014-15]Status: Disposed31/5/2022AY 2014-15
NISAR MEHBOOB ALAM KHAN,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 1203/PUN/2019[2013-14]Status: Disposed31/5/2022AY 2013-14
DINESH V.MEHTA,PUNE vs INCOME-TAX OFFICER, WARD - 9(3), PUNE
ITA 502/PUN/2018[2014-15]Status: Disposed31/5/2022AY 2014-15
MAHALAXMI NAGARI SAHAKARI PAT SANSTHA MARYADIT,JALNA vs INCOME-TAX OFFICER, WARD -2, JALNA
ITA 220/PUN/2022[2011-12]Status: Disposed31/5/2022AY 2011-12
VASANT AMBADASRAO DESHMUKH,BASMATH vs INCOME-TAX OFFICER, WARD & TPS, HINGOLI
ITA 599/PUN/2021[2010-11]Status: Disposed31/5/2022AY 2010-11
SH SANDEEP KANHYALAL LATHI,JALNA vs INCOME-TAX OFFICER WARD -1, JALNA
ITA 427/PUN/2021[2009-10]Status: Disposed31/5/2022AY 2009-10
SAITAWADEKAR JEWELLERS,CHIPLUN vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE 1, PUNE
ITA 115/PUN/2021[2015-16]Status: Disposed31/5/2022AY 2015-16
SHRI. SHAILESH JEEVAN NAMJOSHI,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, KOLHAPUR
ITA 573/PUN/2020[2014-15]Status: Disposed31/5/2022AY 2014-15
DR SHRIKANT ANANT BOKIL,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA
ITA 19/PUN/2020[2008-09]Status: Disposed31/5/2022AY 2008-09
SUKHDEO NIVRUTTI NAVALE,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (2), PUNE
ITA 453/PUN/2019[2010-11]Status: Disposed31/5/2022AY 2010-11
SANJAY SADASHIV NAVALE,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (2), PUNE
ITA 452/PUN/2019[2012-13]Status: Disposed31/5/2022AY 2012-13
ACIT CENTRAL CIRCLE 2, NASHIK vs SHRI PRAKASH NARAYAN CHAUDHARI, JALGAON
ITA 2055/PUN/2019[2010-11]Status: Disposed31/5/2022AY 2010-11
RAJESH KRISHNAKUMAR GOYAL,PUNE vs DY. CIT CENTRAL CIRCLE-2(1), PUNE
ITA 1900/PUN/2019[2015-16]Status: Disposed31/5/2022AY 2015-16
KALPESH NEMICHAND OSWAL,PUNE vs INCOME-TAX OFFICER, WARD - 6 (5), PUNE
ITA 1808/PUN/2019[2013-14]Status: Disposed31/5/2022AY 2013-14
SAYYAD MATIN ALLI IIAHI BAKSH,LATUR vs INCOME-TAX OFFICER, WARD - 1, LATUR
ITA 1327/PUN/2019[2012-13]Status: Disposed31/5/2022AY 2012-13
SAYYAD HAKEEM ALI IIAHI BAKSH,LATUR vs INCOME-TAX OFFICER, WARD - 1, LATUR
ITA 1323/PUN/2019[2012-13]Status: Disposed31/5/2022AY 2012-13
SUNILKUMAR R. MITTAL,PUNE vs INCOME-TAX OFFICER, WARD - 9 (1), PUNE
ITA 1318/PUN/2019[2011-12]Status: Disposed31/5/2022AY 2011-12
M/S. CHARNIYA CONSTRUCTION,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC- TDS, GHAZIABAD
ITA 1299/PUN/2019[2013-14]Status: Disposed31/5/2022AY 2013-14
M/S. CHARNIYA CONSTRUCTION,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 1298/PUN/2019[2013-14]Status: Disposed31/5/2022AY 2013-14
MUNICIPAL COUNCIL,CHALISGAON vs DCIT TDS NASHIK AND DCIT CPC TDS, GHAZIABAD
ITA 1278/PUN/2019[2015-16]Status: Disposed31/5/2022AY 2015-16
