← All Benches
ITAT Pune Bench
17,219 judgments
ARCHANA ANIL CHECHANI,JALNA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1, AURANGABAD
ITA 714/PUN/2021[2012-13]Status: Disposed31/5/2022AY 2012-13
UJWALA NILESH CHECHANI,JALNA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1, AURANGABAD
ITA 713/PUN/2021[2012-13]Status: Disposed31/5/2022AY 2012-13
YASHAVANTRAO CHAVAN SAHKARI DUDH UTPADAK SANATHA MARYADIT MALEVADI,SANGLI vs INCOME-TAX OFFICER, WARD 1(1), SANGLI
ITA 654/PUN/2021[2017-18]Status: Disposed31/5/2022AY 2017-18
VISHWASRAO BALWANT KADAM,SANGLI vs ITO WARD 2(1), SANGLI
ITA 45/PUN/2020[2009-10]Status: Disposed31/5/2022AY 2009-10
INCOME-TAX OFFICER, WARD-1(3) PUNE, PUNE vs DECIMUS FINANCIAL LTD, PUNE
ITA 493/PUN/2019[2012-13]Status: Disposed31/5/2022AY 2012-13
SUKHDEO NIVRUTTI NAVALE,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2 (2), PUNE
ITA 454/PUN/2019[2012-13]Status: Disposed31/5/2022AY 2012-13
ITO, WARD 2(2), NASHIK vs M/S PAJWANI BUILD TECH PRIVATE LIMITED, MUMBAI
ITA 2092/PUN/2019[2012-13]Status: Disposed31/5/2022AY 2012-13
PRATIBHA PRAKASH PAWAR,SASWAD vs ITO, WARD-7(1), PUNE`
ITA 2003/PUN/2019[2006-07]Status: Disposed31/5/2022AY 2006-07
SUSHEELA BAMB,PUNE vs ITO WARD 5(1), PUNE
ITA 1995/PUN/2019[2012-13]Status: Disposed31/5/2022AY 2012-13
ITO, WARD-3, PANVEL vs TECHNIP ENGINEERING WORKS PRIVATE LIMITED, RAIGAD
ITA 1956/PUN/2019[2009-10]Status: Disposed31/5/2022AY 2009-10
DY CIT CENTRAL CIRCLE 2(1), PUNE vs VINEET KRISHNAKUMAR GOYAL, PUNE
ITA 1915/PUN/2019[2015-16]Status: Disposed31/5/2022AY 2015-16
SAYYAD RAFIQ ALI IIAHI BAKSH,LATUR vs INCOME-TAX OFFICER, WARD - 1, LATUR
ITA 1326/PUN/2019[2012-13]Status: Disposed31/5/2022AY 2012-13
SAYYAD MAKSOOD ALI IIAHI BAKSH,LATUR vs INCOME-TAX OFFICER, WARD - 1, LATUR
ITA 1325/PUN/2019[2012-13]Status: Disposed31/5/2022AY 2012-13
SAYYAD ATIK ALI IIAHI BAKSH,LATUR vs INCOME-TAX OFFICER, WARD - 1, LATUR
ITA 1324/PUN/2019[2012-13]Status: Disposed31/5/2022AY 2012-13
M/S. CHARNIYA CONSTRUCTION,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 1297/PUN/2019[2013-14]Status: Disposed31/5/2022AY 2013-14
MUNICIPAL COUNCIL,CHALISGAON vs DCIT TDS NASHIK AND DCIT CPC TDS, GHAZIABAD
ITA 1277/PUN/2019[2014-15]Status: Disposed31/5/2022AY 2014-15
MUNICIPAL COUNCIL,CHALISGAON vs DCIT TDS NASHIK AND DCIT CPC TDS, GHAZIABAD
ITA 1275/PUN/2019[2014-15]Status: Disposed31/5/2022AY 2014-15
MUNICIPAL COUNCIL,CHALISGAON vs DCIT TDS NASHIK AND DCIT CPC TDS, GHAZIABAD
ITA 1274/PUN/2019[2013-14]Status: Disposed31/5/2022AY 2013-14
MUNICIPAL COUNCIL,CHALISGAON vs DCIT TDS NASHIK & DCIT CPC TDS, GHAZIABAD
ITA 1272/PUN/2019[2013-14]Status: Disposed31/5/2022AY 2013-14
NISAR MEHBOOB ALAM KHAN,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 1205/PUN/2019[2014-15]Status: Disposed31/5/2022AY 2014-15
