← All Benches
ITAT Pune Bench
17,219 judgments
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRLCE-2, NASHIK vs NAMDEO NARAYAN CHAUDHARI, JALGAON
ITA 1432/PUN/2019[2006-07]Status: Disposed2/6/2022AY 2006-07
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, NASHIK vs SMT. ASHA BHAGWAT CHAUDHARY, JALGAON
ITA 1430/PUN/2019[2010-11]Status: Disposed2/6/2022AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, NASHIK vs SMT. ASHA BHAGWAT CHAUDHARY, JALGAON
ITA 1429/PUN/2019[2009-10]Status: Disposed2/6/2022AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, NASHIK vs SMT. ASHA BHAGWAT CHAUDHARY, JALGAON
ITA 1428/PUN/2019[2008-09]Status: Disposed2/6/2022AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2, NASHIK vs SHRI NAMDEO NARAYAN CHAUDHARY, JALGAON
ITA 1437/PUN/2019[2011-12]Status: Disposed2/6/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, NASHIK vs NAMDEO NARAYAN CHAUDHARY, JALGAON
ITA 1436/PUN/2019[2010-11]Status: Disposed2/6/2022AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRLCE-2, NASHIK vs NAMDEO NARAYAN CHAUDHARI, JALGAON
ITA 1434/PUN/2019[2008-09]Status: Disposed2/6/2022AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRLCE-2, NASHIK vs NAMDEO NARAYAN CHAUDHARI, JALGAON
ITA 1433/PUN/2019[2007-08]Status: Disposed2/6/2022AY 2007-08
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, NASHIK vs SMT. ASHA BHAGWAT CHAUDHARY, JALGAON
ITA 1431/PUN/2019[2011-12]Status: Disposed2/6/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, NASHIK vs SMT. ASHA BHAGWAT CHAUDHARY, JALGAON
ITA 1427/PUN/2019[2006-07]Status: Disposed2/6/2022AY 2006-07
INCOME-TAX OFFICER, WARD - 5 (1), PUNE vs JITENDRA ROOPRAJ MEHTA, PUNE
ITA 1373/PUN/2019[2011-12]Status: Disposed2/6/2022AY 2011-12
INCOME-TAX OFFICER, WARD - 5 (1), PUNE vs JITENDRA ROOPRAJ MEHTA, PUNE
ITA 1372/PUN/2019[2010-11]Status: Disposed2/6/2022AY 2010-11
INCOME-TAX OFFICER, WARD - 5 (1), PUNE vs JITENDRA ROOPRAJ MEHTA, PUNE
ITA 1371/PUN/2019[2009-10]Status: Disposed2/6/2022AY 2009-10
SANT TUKARAM SAKHAR KARKHANA LIMITED,MULASHI vs DY. CIT, PUNE
ITA 2045/PUN/2019[2014-15]Status: Heard1/6/2022AY 2014-15
SUDHIR GULABRAO KAMTHE,PUNE vs ITO, WARD 14(4), PUNE
ITA 31/PUN/2020[2014-15]Status: Heard1/6/2022AY 2014-15
SANT TUKARAM SAKHAR KARKHANA LIMITED,MULASHI vs DY. CIT, PUNE
ITA 2046/PUN/2019[2015-16]Status: Heard1/6/2022AY 2015-16
DIVYADATTA DIGAMBER NAGARI SAH. PATSANSTHA LTD,SATARA vs INCOME-TAX OFFICER, WARD - 3, SATARA
ITA 1306/PUN/2019[2013-14]Status: Disposed1/6/2022AY 2013-14
SMT KAVITA DOULAT BHOJWANI,SINGAPORE vs INCOME-TAX OFFICER (INTERNATIONAL TAXATION) -1, PUNE
ITA 197/PUN/2022[2010-11]Status: Disposed31/5/2022AY 2010-11
MRS RAMKANWAR S CHECHANI,JALNA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1, AURANGABAD
ITA 716/PUN/2021[2012-13]Status: Disposed31/5/2022AY 2012-13
ANJALI ATISH CHECHANI,JALNA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1, AURANGABAD
ITA 715/PUN/2021[2012-13]Status: Disposed31/5/2022AY 2012-13
