ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRLCE-2,, NASHIK vs. NAMDEO NARAYAN CHAUDHARI,, JALGAON

ITA 1434/PUN/2019Status: DisposedITAT Pune02 June 2022AY 2008-093 pages

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Income Tax Appellate Tribunal, PUNE BENCH “A”, PUNE

Before: SHRI INTURI RAMA RAO & SHRI S. S. VISWANETHRA RAVI

For Appellant: Shri Nikhil S. Pathak

For Respondent: Shri Arvind Desai, Shri Nikhil S. Pathak

Hearing: 02.06.2022Pronounced: 02.06.2022

ORDER