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ITO vs Jitendra Roopraj Mehta, Pune | ITAT Pune 2022 | BharatTax

Home/INCOME-TAX OFFICER, WARD - 5 (1),, PUNE vs. JITENDRA ROOPRAJ MEHTA,, PUNE

INCOME-TAX OFFICER, WARD - 5 (1),, PUNE vs. JITENDRA ROOPRAJ MEHTA,, PUNE

ITA 1371/PUN/2019Status: DisposedITAT Pune02 June 2022AY 2009-103 pages

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Income Tax Appellate Tribunal, PUNE BENCH “A”, PUNE

Before: SHRI INTURI RAMA RAO & SHRI S. S. VISWANETHRA RAVI

For Respondent: Shri Arvind Desai

Hearing: 02.06.2022Pronounced: 02.06.2022

ORDER