← All Benches
ITAT Pune Bench
17,219 judgments
ANIL GOVINDRAO HOTWAR,JALNA vs INCOME-TAX OFFICER, WARD - 1, JALNA
ITA 1312/PUN/2019[2012-13]Status: Disposed6/6/2022AY 2012-13
M/S. VICTOR INDUSTRIES,SANGLI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI
ITA 1268/PUN/2018[2007-08]Status: Disposed6/6/2022AY 2007-08
NAMDEO TUKARAM KHUTWAD,PUNE vs INCOME-TAX OFFICER, WARD - 14(4), PUNE
ITA 1151/PUN/2018[2010-11]Status: Disposed6/6/2022AY 2010-11
M/S VIKVINS CONSULTANTS P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-13, PUNE
ITA 52/PUN/2022[2018-19]Status: Disposed6/6/2022AY 2018-19
SHASHIKANT VIJAY KHAIRNAR,DHULE vs PRINCIPAL COMMISSIONER OF INCOME-TAX -1, NASHIK
ITA 486/PUN/2021[2015-16]Status: Disposed6/6/2022AY 2015-16
VISHWASRAO NAIK SSK LIMITED SDANGLI,SANGLI vs ACIT CIRCLE 2, SANGLI
ITA 69/PUN/2020[2016-17]Status: Disposed6/6/2022AY 2016-17
SURYAKANT DNYANESHWAR KATALE,LATUR vs PR. COMMISSIONER OF INCOME-TAX-2, AURANGABAD
ITA 231/PUN/2020[2011-12]Status: Disposed6/6/2022AY 2011-12
SHRI SANTOSH T MURKUTE,NANDED vs THE ASSESSING OFFICER, THE ACIT (CPC)-TDS, GHAZIZBAD, GHAZIABAD
ITA 135/PUN/2020[2014-2015(26 Q - Q3)]Status: Disposed6/6/2022
MR. RAMESH PRABHAKAR PATIL,SOLAPUR vs INCOME-TAX OFFICER, WARD-2, PANDHARPUR
ITA 101/PUN/2020[2010-11]Status: Disposed6/6/2022AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -7, PUNE vs THE DECCAN PAPER MILLS COMAPNY LTD, PUNE
ITA 700/PUN/2019[2010-11]Status: Disposed6/6/2022AY 2010-11
INCOME-TAX OFFICER, WARD - 2 (4), AURANGABAD vs M/S. SIDDHESHWA GINNING & PRESSING PVT.LTD, AURANGABAD
ITA 577/PUN/2019[2013-14]Status: Disposed6/6/2022AY 2013-14
M/S. PADMAVATI DEVELOPERS,PUNE vs ITO, WARD-9(3), PUNE
ITA 1955/PUN/2019[2013-14]Status: Disposed6/6/2022AY 2013-14
REFCON ENGINEERING SERVICES PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE
ITA 1689/PUN/2019[2011-12]Status: Disposed6/6/2022AY 2011-12
REFCON ENGINEERING SERVICES PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE
ITA 1687/PUN/2019[2009-10]Status: Disposed6/6/2022AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2, NASHIK vs M/S. KIRTI AGROTECH LTD, LATUR
ITA 1675/PUN/2019[2009-10]Status: Disposed6/6/2022AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -7, PUNE vs TATA AUTOCOMP HENDRICKSON SUSPESNSIONS PVT.LTD, PUNE
ITA 1601/PUN/2019[2015-16]Status: Disposed6/6/2022AY 2015-16
PRATHAMESH DEVELOPERS,PUNE vs INCOME-TAX OFFICER, WARD - 2 (1), PUNE
ITA 1596/PUN/2019[2015-16]Status: Heard6/6/2022AY 2015-16
ATUL CHANDRAKANT KIRLOSKAR,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 3093/PUN/2017[2014-15]Status: Disposed6/6/2022AY 2014-15
INCOME-TAX OFFICER, WARD - 2 (2), AURANGABAD vs JAYKUMAR BALKRISHAN SHAH, AURANGABAD
ITA 1560/PUN/2019[2009-10]Status: Disposed2/6/2022AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2, NASHIK vs NAMDEO NARAYAN CHAUDHARY, JALGAON
ITA 1435/PUN/2019[2009-10]Status: Disposed2/6/2022AY 2009-10
