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ITAT Pune Bench
17,219 judgments
SOMNATHA RAMLING KORE,KOLHAPUR vs INCOME TAX OFFICER, SANGLI
ITA 396/PUN/2017[2011-12]Status: Disposed7/6/2022AY 2011-12
RAVINDRA DATTU JADHAV,NASHIK vs INCOME TAX OFFICER,
ITA 2943/PUN/2016[2013-14]Status: Disposed7/6/2022AY 2013-14
M/S. SPARCO ENGINEERING PVT. LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2410/PUN/2016[2011-12]Status: Heard7/6/2022AY 2011-12
M/S. SPARCO ENGINEERING PVT. LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2409/PUN/2016[2010-11]Status: Heard7/6/2022AY 2010-11
M/S. SPARCO ENGINEERING PVT. LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2407/PUN/2016[2008-09]Status: Heard7/6/2022AY 2008-09
DCIT, CENTRAL CIRCLE 2(1), PUNE vs POONA DAL AND OIL INDUSTRIES PRIVATE LIMITED, PUNE
ITA 26/PUN/2020[2011-12]Status: Disposed6/6/2022AY 2011-12
DCIT CENTRAL CIRCLE 2(1), PUNE vs POONA DAL AND BESAL MILLS PRIVATE LIMITED, PUNE
ITA 25/PUN/2020[2011-12]Status: Disposed6/6/2022AY 2011-12
SHRI SANTOSH T MURKUTE,NANDED vs THE ASSESSING OFFICER, THE ACIT (CPC)-TDS, GHAZIZBAD, GHAZIABAD
ITA 138/PUN/2020[2015-2016 (26 Q - Q 4)]Status: Disposed6/6/2022
SHRI SANTOSH T MURKUTE,NANDED vs THE ASSESSING OFFICER, THE ACIT (CPC)-TDS, GHAZIZBAD, GHAZIABAD
ITA 137/PUN/2020[2015-2016 (26 Q - Q2)]Status: Disposed6/6/2022
SHRI SANTOSH T MURKUTE,NANDED vs THE ASSESSING OFFICER, THE ACIT (CPC)-TDS, GHAZIZBAD, GHAZIABAD
ITA 136/PUN/2020[2015-2016 (26 Q - Q1)]Status: Disposed6/6/2022
SHRI SANTOSH T MURKUTE,NANDED vs ASSESSING OFFICER, ACIT (CPC) – TDS, GHAZIABAD
ITA 134/PUN/2020[2013-2014 (26 Q -Q4)]Status: Disposed6/6/2022
SANTOSH TRAMBAKRAO MURKUTE,NANDED vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, GHAZIABAD
ITA 133/PUN/2020[2013-14 (26Q/Q3)]Status: Disposed6/6/2022
MIHIR MADHAVRAO SURYAWANSHI,PUNE vs INCOME TAX OFFICER, WARD -11(2), PUNE, PUNE
ITA 129/PUN/2020[2013/2014]Status: Disposed6/6/2022
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -7, PUNE vs THE DECCAN PAPER MILLS COMAPNY LTD, PUNE
ITA 699/PUN/2019[2009-10]Status: Disposed6/6/2022AY 2009-10
SWAMINATH NILKANTH PATIL,SOLAPUR vs INCOME-TAX OFFICER, WARD - 2 (5), SOLAPUR
ITA 576/PUN/2019[2014-15]Status: Disposed6/6/2022AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE vs TATA AUTOCOMP HENDRICKSON SUSPENSIONS PVT.LTD, PUNE
ITA 571/PUN/2019[2016-17]Status: Disposed6/6/2022AY 2016-17
SAHAKAR SHIROMANI VASANTRAO KALE SSK LTD,SOLAPUR vs INCOME-TAX OFFICER, WARD - 2 (5), SOLAPUR
ITA 519/PUN/2019[2014-15]Status: Disposed6/6/2022AY 2014-15
THERMON HEAT TRACES PVT.LTD,PUNE vs JOINT COMMISSIONER OF INCOME-TAX, RANGE - 7, PUNE
ITA 1720/PUN/2019[2009-10]Status: Disposed6/6/2022AY 2009-10
REFCON ENGINEERING SERVICES PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE
ITA 1688/PUN/2019[2010-11]Status: Disposed6/6/2022AY 2010-11
BABANRAO DAGDU SHELKE,PUNE vs INCOME-TAX OFFICER, WARD - 6 (2), PUNE
ITA 1404/PUN/2019[2014-15]Status: Disposed6/6/2022AY 2014-15