← All Benches

ITAT Pune Bench

17,219 judgments

PREMRAJ DHANRAJ BAFNA,PUNE vs INCOME-TAX OFFICER, WARD 9(5), PUNE

ITA 259/PUN/2020[2010-11]Status: Heard7/6/2022AY 2010-11

SHRI MAHANKALI SSK LTD,416405 vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -2, SANGLI

ITA 219/PUN/2020[2004-2005]Status: Disposed7/6/2022AY 2004-2005

SHRI MAHANKALI SSK LTD,SANGLI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -2, SANGLI, SANGLI

ITA 217/PUN/2020[2002-2003]Status: Disposed7/6/2022AY 2002-2003

MANGANGA SSK,SANGLI vs ASST . COMMISSIONER OF INCOME TAX, SANGLI CIRCLE, SANGLI

ITA 216/PUN/2020[2004-2005]Status: Disposed7/6/2022AY 2004-2005

M/S. MHETRE PACKAGING PVT. LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 199/PUN/2020[2013-14 (27EQ-Q3)]Status: Heard7/6/2022

BMC SOFTWARE INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX CIRCLE-1(1), PUNE

ITA 2038/PUN/2019[2015-16]Status: Disposed7/6/2022AY 2015-16

BMC SOFTWARE INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE

ITA 1938/PUN/2018[2014-15]Status: Disposed7/6/2022AY 2014-15

BMC SOFTWARE INDIA PVT. LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE

ITA 476/PUN/2017[2012-13]Status: Disposed7/6/2022AY 2012-13

BMC SOFTWARE INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE

ITA 2442/PUN/2017[2013-14]Status: Disposed7/6/2022AY 2013-14

M/S. SPARCO ENGINEERING PVT. LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,

ITA 2412/PUN/2016[2013-14]Status: Heard7/6/2022AY 2013-14

M/S. SPARCO ENGINEERING PVT. LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,

ITA 2411/PUN/2016[2012-13]Status: Heard7/6/2022AY 2012-13

M/S. SPARCO ENGINEERING PVT. LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,

ITA 2408/PUN/2016[2009-10]Status: Heard7/6/2022AY 2009-10

M/S. SPARCO ENGINEERING PVT. LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,

ITA 2406/PUN/2016[2007-08]Status: Heard7/6/2022AY 2007-08

SHRI. PREMRAJ DHANRAJ BAFNA,PUNE vs INCOME-TAX OFFICER, WARD-9(5), PUNE

ITA 258/PUN/2020[2010-11]Status: Heard7/6/2022AY 2010-11

SHRI. SHANKAR SADASHIV DANGAT,PUNE vs INCOME-TAX OFFICER, WARD 11(1), PUNE

ITA 230/PUN/2020[ 2013-14]Status: Heard7/6/2022

SHREE CHATRAPATI SSK LTD,PUNE vs ADDITIONAL COMMISSIONER OF INCOME TAX, SPECIAL RANGE -3, PUNE

ITA 220/PUN/2020[1998-1999]Status: Disposed7/6/2022AY 1998-1999

SHRI MAHANKALI SSK LTD,SANGLI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -2, SANGLI

ITA 218/PUN/2020[2003-2004]Status: Disposed7/6/2022AY 2003-2004

M/S MHETRE PACKAGING PVT. LTD,PUNE vs DCIT CPC-TDS, GHAZIABAD, GHAZIABAD

ITA 198/PUN/2020[2013-14 (26Q-Q2)]Status: Heard7/6/2022

RAJENDRA VENKAT REDDY,BANER vs DY. CIT CIR-2, PUNE

ITA 1869/PUN/2019[2008-09]Status: Disposed7/6/2022AY 2008-09

MUNICIPAL COUNCIL,CHALISGAON vs DCIT TDS NASHIK AND DCIT CPC TDS, GHAZIABAD

ITA 1279/PUN/2019[2016-17]Status: Disposed7/6/2022AY 2016-17