← All Benches
ITAT Pune Bench
17,219 judgments
SAHAKAR MAHARSHI BHAUSAHEB THORAT SAHAKARI SAKHAR KARKHANA LTD,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE, AHMEDNAGAR
ITA 182/PUN/2020[2015-2016]Status: Disposed8/6/2022AY 2015-2016
SHRIRAM SAHAKARI SAKHAR KARKHANA LTD,SATARA vs ASSISTANT COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA
ITA 2954/PUN/2017[2014-15]Status: Disposed8/6/2022AY 2014-15
MESSUNG SYSTEMS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 2585/PUN/2017[2012-13]Status: Disposed8/6/2022AY 2012-13
BHUSHAN RAMCHANDRA ZINZURDE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE
ITA 2280/PUN/2017[2011-12]Status: Disposed8/6/2022AY 2011-12
SG ANALYTICS PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE
ITA 2198/PUN/2017[2014-15]Status: Disposed8/6/2022AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs SHARADA ERECTORS PRIVATE LIMITED., PUNE`
ITA 2041/PUN/2017[2011-12]Status: Disposed8/6/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs SHARADA ERECTORS PRIVATE LIMITED., PUNE`
ITA 2040/PUN/2017[2010-11]Status: Disposed8/6/2022AY 2010-11
INCOME-TAX OFFICER vs M/S. JAI GANESH CO-OP. HOUSING SOCIETY LTD., RAIGAD
ITA 542/PUN/2016[2008-09]Status: Disposed8/6/2022AY 2008-09
JAI GANESH CO-OP. HSG. SOCIETY LTD.,RAIGAD vs I.T.O. WARD 3, PANVEL
ITA 2921/MUM/2016[2008-09]Status: Disposed8/6/2022AY 2008-09
BABAN GENUJI KUMBHARKAR,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2316/PUN/2016[2008-09]Status: Disposed8/6/2022AY 2008-09
DWARAKA CHARITABLE TRUST,PUNE vs INCOME-TAX OFFICER,
ITA 723/PUN/2015[2007-08]Status: Disposed8/6/2022AY 2007-08
INCOME-TAX OFFICER, WARD - 14 (2), PUNE vs M/S. KAMDHENU REAL ESTATE PVT.LTD, PUNE
ITA 867/PUN/2019[2012-13]Status: Disposed8/6/2022AY 2012-13
RAOSAHEBDADA PAWAR GHODGANGA SAHAKARI SAKHAR KARKHANA LTD,PUNE vs INCOME-TAX OFFICER, WARD - 13 (5), PUNE
ITA 1652/PUN/2019[2012-13]Status: Disposed8/6/2022AY 2012-13
SUHAS RATILAL KARMARKAR,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SOLAPUR
ITA 1188/PUN/2019[2016-17]Status: Heard8/6/2022AY 2016-17
PRAMOD B RANKA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE
ITA 2712/PUN/2017[2013--14]Status: Disposed8/6/2022
RAMRAJE NAMDEVRAO JADHAV,PUNE vs INCOME-TAX OFFICER, WARD - 11(1), PUNE
ITA 2443/PUN/2017[2013-14]Status: Disposed8/6/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs S.G. ANALYTICS PVT.LTD, PUNE
ITA 2390/PUN/2017[2014-15]Status: Disposed8/6/2022AY 2014-15
NITIN KIBE, L/H. OF LATE SHRI PADMAKAR KIBE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 1482/PUN/2017[2006-07]Status: Disposed8/6/2022AY 2006-07
BABAN GENUJI KUMBHARKAR,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2315/PUN/2016[2007-08]Status: Disposed8/6/2022AY 2007-08
RAVINDRA JAGANNATH POWAR,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(1), KOLHAPUR
ITA 267/PUN/2020[2014-15]Status: Heard7/6/2022AY 2014-15
