← All Benches
ITAT Pune Bench
17,219 judgments
M/S. MILLENNIUM SPIRITS PVT. LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE – CPC, TDS, GHAZIABAD
ITA 201/PUN/2020[2013-14 (27EQ-Q3)]Status: Disposed9/6/2022
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. NAMRATA DEVELOPERS FLORA CITY, PUNE
ITA 1687/PUN/2016[2013-14]Status: Disposed9/6/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. NAMRATA DEVELOPERS FLORA CITY, PUNE
ITA 1684/PUN/2016[2010-11]Status: Disposed9/6/2022AY 2010-11
ASST. COMMISSIONER OF INCOME TAX, CIRCLE 2, PUNE vs SWAPNADEEP KRUSHI PARYATAN KENDRA, PUNE
ITA 368/PUN/2020[2014-2015]Status: Heard9/6/2022AY 2014-2015
M/S. MILLENNIUM SPIRITS PVT. LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 209/PUN/2020[2015-16 (27EQ-Q3)]Status: Disposed9/6/2022
M/S. MILLENNIUM SPIRITS PVT. LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 208/PUN/2020[2015-16 (27EQ-Q2)]Status: Disposed9/6/2022
M/S. MILLENNIUM SPIRITS PVT. LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 207/PUN/2020[2015-16 (27EQ-Q1)]Status: Disposed9/6/2022
M/S. MILLENNIUM SPIRITS PVT. LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 206/PUN/2020[2014-15 (27EQ-Q4)]Status: Disposed9/6/2022
M/S. MILLENNIUM SPIRITS PVT. LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE – CPC, TDS, GHAZIABAD
ITA 203/PUN/2020[2014-15 (27EQ-Q1)]Status: Disposed9/6/2022
M/S. ANSYS INC,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, (IT),CIRCLE -1, PUNE
ITA 1646/PUN/2019[2010-11]Status: Disposed9/6/2022AY 2010-11
SAMEER S. BELVALKAR,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE
ITA 2659/PUN/2017[2013-14]Status: Disposed9/6/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, (EXEMPTION) CIRCLE, AURANGABAD vs M/S. THE NANDED SIKHGURUDWARA SACHKHAND HAZUR APCHALNAGAR SAHIB, NANDED
ITA 2119/PUN/2017[2014-15]Status: Disposed9/6/2022AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, NASHIK vs RAHUL SHANTA SAWALE, NASHIK
ITA 1126/PUN/2017[2013-14]Status: Disposed9/6/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. NAMRATA DEVELOPERS FLORA CITY, PUNE
ITA 1686/PUN/2016[2012-13]Status: Disposed9/6/2022AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. NAMRATA DEVELOPERS FLORA CITY, PUNE
ITA 1685/PUN/2016[2011-12]Status: Disposed9/6/2022AY 2011-12
M/S. NAMRATA DEVELOPERS FLORA CITY,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1682/PUN/2016[2013-04]Status: Disposed9/6/2022AY 2013-04
M/S. NAMRATA DEVELOPERS FLORA CITY,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1681/PUN/2016[2012-13]Status: Disposed9/6/2022AY 2012-13
M/S. NAMRATA DEVELOPERS FLORA CITY,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1680/PUN/2016[2011-12]Status: Disposed9/6/2022AY 2011-12
M/S. NAMRATA DEVELOPERS FLORA CITY,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1679/PUN/2016[2010-11]Status: Disposed9/6/2022AY 2010-11
VALKUNDE ANIL BALBHIM,SANGLI vs INCOME-TAX OFFICER, (CBI), KOLHAPUR
ITA 350/PUN/2020[2005-06]Status: Heard8/6/2022AY 2005-06