← All Benches
ITAT Pune Bench
17,219 judgments
INCOME-TAX OFFICER, WARD - 2(3), AURANGABAD vs PARVEZ NAZIR HUSSAIN JAFRI, AURANGABAD
ITA 202/PUN/2019[2009-10]Status: Disposed13/6/2022AY 2009-10
SUHAS M. KATARIA,PUNE vs INCOME-TAX OFFICER, WARD - 3 (2), PUNE
ITA 1595/PUN/2019[2009-10]Status: Disposed13/6/2022AY 2009-10
NITIN MADHUKAR RATHI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE
ITA 272/PUN/2018[2013-14]Status: Disposed13/6/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE vs ROHAN AND RAJDEEP INFRASTRUCTTURE, PUNE
ITA 1836/PUN/2018[2010-11]Status: Disposed13/6/2022AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs HALLIBURTON TECHNOLOGY INDIA PVT. LTD, PUNE
ITA 277/PUN/2021[2011-12]Status: Disposed10/6/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE vs TATA AUTOCOMP GY BATTERIES PVT.LTD, PUNE
ITA 1207/PUN/2019[2016-17]Status: Heard10/6/2022AY 2016-17
DANFOS POWER SOLUTIONS INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE
ITA 2673/PUN/2017[2012-13]Status: Disposed10/6/2022AY 2012-13
HINDUSTHAN FEEDS MANUFACTURING COMPANY,SATARA vs ASSISTANT COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA
ITA 2085/PUN/2017[2014-15]Status: Disposed10/6/2022AY 2014-15
HOUSNODDIN SHAMSUDDIN SHAIKH,JALGAON vs INCOME-TAX OFFICER, WARD 2(1), JALGAON
ITA 456/PUN/2020[2012-13]Status: Disposed10/6/2022AY 2012-13
RITESH HARISHCHANDRA KOLTE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 1209/PUN/2019[2016-17]Status: Heard10/6/2022AY 2016-17
ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE vs M/S. TATA TOYO RADIATOR LTD., PUNE
ITA 922/PUN/2017[2011-12]Status: Disposed10/6/2022AY 2011-12
SOU. KANTADEVI V.OSWAL,RATNAGIRI vs ASSISTANT COMMISSIONER OF INCOME-TAX, RATNAGIRI
ITA 2216/PUN/2017[2013-14]Status: Disposed10/6/2022AY 2013-14
M/S. TIRUPATI LAND DEVELOPERS & BUILDERS,AURANGABAD vs ASSISANT COMMISSIONER OF INCOME-TAX,
ITA 1196/PUN/2016[BP ending on 30.11.1996]Status: Disposed10/6/2022
FAURECIA AUTOMOTIVE HOLDINGS,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX (INT TAX), PUNE
ITA 253/PUN/2021[2017-18]Status: Disposed9/6/2022AY 2017-18
DCIT CIRCLE-1, JALGAON vs MAHAVEER CIVIL ENGINEERING AND SERVICES PRIVATE LIMITED, JALGAON
ITA 39/PUN/2020[2011-12]Status: Disposed9/6/2022AY 2011-12
SONIGARA JEWELLERS PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -6, PUNE
ITA 355/PUN/2020[2011-12]Status: Heard9/6/2022AY 2011-12
M/S. MILLENNIUM SPIRITS PVT. LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 210/PUN/2020[2015-16 (27EQ-Q4)]Status: Disposed9/6/2022
M/S. MILLENNIUM SPIRITS PVT. LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 205/PUN/2020[2014-15 (27EQ-Q3)]Status: Disposed9/6/2022
M/S. MILLENNIUM SPIRITS PVT. LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 204/PUN/2020[2014-15 (27EQ-Q2)]Status: Disposed9/6/2022
M/S. MILLENNIUM SPIRITS PVT. LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE – CPC, TDS, GHAZIABAD
ITA 202/PUN/2020[2013-14 (27EQ-Q4)]Status: Disposed9/6/2022
