← All Benches
ITAT Pune Bench
17,219 judgments
ITO, WARD-12(4), PUNE vs WALMIK AGROTECH PRIVATE LIMITED, AUNDH
ITA 1919/PUN/2019[2010-11]Status: Disposed14/6/2022AY 2010-11
SHRUTI PATNI,PUNE vs DEPUTY COMMISSIONER OF INCOME -TAX, PUNE
ITA 1249/PUN/2017[2014-15]Status: Disposed14/6/2022AY 2014-15
ARIHANT PATNI,PUNE vs DEPUTY COMMISSIONER OF INCOME -TAX, PUNE
ITA 1248/PUN/2017[2014-15]Status: Disposed14/6/2022AY 2014-15
SHRUTI PATNI,PUNE vs INCOME TAX OFFICER,
ITA 2696/PUN/2016[2013-14]Status: Disposed14/6/2022AY 2013-14
ARIHANT PATNI,PUNE vs INCOME TAX OFFICER, PUNE
ITA 2695/PUN/2016[2013-14]Status: Disposed14/6/2022AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 8, PUNE vs SAYALI ENGINEERING PVT. LTD, PUNE
ITA 577/PUN/2020[2009-10]Status: Disposed13/6/2022AY 2009-10
SUYASH AUTO PRESS COMPONENTS AND ASSEMBLYS PVT. LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -6, PUNE
ITA 564/PUN/2020[2016-17]Status: Disposed13/6/2022AY 2016-17
SAI CONSTRUCTION P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(1), PUNE, PUNE
ITA 539/PUN/2020[2014-2015]Status: Heard13/6/2022AY 2014-2015
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 7, PUNE, PUNE vs TIETO INDIA P LTD, PUNE
ITA 425/PUN/2020[2010-2011]Status: Disposed13/6/2022AY 2010-2011
RAMESH M. POKALE,PUNE vs INCOME-TAX OFFICER, WARD - 6 (2), PUNE
ITA 385/PUN/2020[2011-12]Status: Disposed13/6/2022AY 2011-12
SHRI SANT DAMAJI SSK LTD,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1, SOLAPUR
ITA 331/PUN/2020[2010-2011]Status: Disposed13/6/2022AY 2010-2011
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE vs ROHAN AND RAJDEEP INFRASTRUCTURE, PUNE
ITA 1837/PUN/2018[2014-15]Status: Disposed13/6/2022AY 2014-15
SHRENIK DHARAMCHAND KHABIYA,AHMEDNAGAR vs INCOME TAX OFFICER, WARD -1, AHMEDNAGAR
ITA 1904/PUN/2017[2014-15]Status: Disposed13/6/2022AY 2014-15
M/S. RANE INDUSTRIES PVT. LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -5, PUNE
ITA 555/PUN/2020[2014-15]Status: Disposed13/6/2022AY 2014-15
SURESH PUKHRAJ BOKADIA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1(1), PUNE
ITA 547/PUN/2020[2012-13]Status: Disposed13/6/2022AY 2012-13
SURESH PUKHRAJ BOKADIA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1(1), PUNE
ITA 546/PUN/2020[200-10]Status: Disposed13/6/2022
SHREEM CONSTRUCTION,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, KOLHAPUR
ITA 478/PUN/2020[2008-09]Status: Heard13/6/2022AY 2008-09
SHREEM CONSTRUCTION,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, KOLHAPUR
ITA 477/PUN/2020[2007-08]Status: Heard13/6/2022AY 2007-08
SANTOSH KASPATE,PUNE vs DY . COMMISSIONER OF INCOME TAX, CIRCLE - 8, PUNE
ITA 444/PUN/2020[2014-2015]Status: Disposed13/6/2022AY 2014-2015
M/S. SULZER INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, RANGE- 8 (3), MUMBAI
ITA 383/PUN/2020[2009-10]Status: Disposed13/6/2022AY 2009-10