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ITAT Pune Bench
17,219 judgments
M/S. DHIRAJ HEAVY EQUIPMENTS PVT. LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 144/PUN/2020[2013-14 (26Q-Q3)]Status: Disposed15/6/2022
APPRENTICE PROJECT FOUNDATION,PUNE vs CIT EXEMPTION, PUNE
ITA 2039/PUN/2019[2019-20]Status: Disposed15/6/2022AY 2019-20
COMMANDANT S.R.P.F. GR-VII WELFARE FUND,PUNE vs ACIT, CPC- TDS, GHAZIABAD
ITA 1939/PUN/2019[2018-19]Status: Disposed15/6/2022AY 2018-19
DEPUTY COMMISSIONER OF INCOME-TAX, PANVEL CIRCLE, PANVEL, PANVEL vs NITIN NARAYAN ADHIKARI, RAIGAD
ITA 1666/PUN/2019[2009-10]Status: Disposed15/6/2022AY 2009-10
ANNASAHEB PATIL PRASHALA,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 1585/PUN/2019[2013-14]Status: Disposed15/6/2022AY 2013-14
ANNASAHEB PATIL PRASHALA,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 1584/PUN/2019[2013-14]Status: Disposed15/6/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -3, PUNE vs M/S. MANISHA CONSTRUCTION COMPANY, PUNE
ITA 1558/PUN/2019[2008-09]Status: Disposed15/6/2022AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE vs M/S. MANISHA CONSTRUCTION COMPANY, PUNE
ITA 1557/PUN/2019[2007-08]Status: Disposed15/6/2022AY 2007-08
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE vs M/S. MANISHA CONSTRUCTION COMPANY, PUNE
ITA 1556/PUN/2019[2006-07]Status: Disposed15/6/2022AY 2006-07
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -3, PUNE vs M/S. MANISHA CONSTRUCTION COMPANY, PUNE
ITA 1554/PUN/2019[2004-05]Status: Disposed15/6/2022AY 2004-05
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2, NASHIK vs SMT. VIJAYA PRAKASH CHAUDHARY, JALGAON
ITA 1447/PUN/2019[2010-11]Status: Disposed15/6/2022AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2, JALGAON vs SMT. VIJAYA PRAKASH CHAUDHARY, JALGAON
ITA 1446/PUN/2019[2008-09]Status: Disposed15/6/2022AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2, NASHIK vs SMT. RANJANA GIRISH CHAUDHARI, JALGAON
ITA 1440/PUN/2019[2008-09]Status: Disposed15/6/2022AY 2008-09
SHREE ADINATH SAHAKARI SAKHAR KARKHANA LTD,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SOLAPUR
ITA 3035/PUN/2017[1998-99]Status: Disposed15/6/2022AY 1998-99
M/S. KARANDIKAR ENTERPRISES,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - २, PUNE
ITA 2091/PUN/2017[2013-14]Status: Disposed15/6/2022AY 2013-14
PRAKASH RAGHUNATH MANJARKAR,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA
ITA 1990/PUN/2017[2013-14]Status: Disposed15/6/2022AY 2013-14
SANJAY MANAKCHAND KOTECHA,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 436/PUN/2016[2012-13]Status: Disposed15/6/2022AY 2012-13
RAJENDRA VENKAT REDDY,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2, PUNE
ITA 6/PUN/2021[2014-15]Status: Disposed14/6/2022AY 2014-15
VENUGOPAL FOODS PVT LTD,SATARA vs DCIT, SATARA CIRCLE, SATARA
ITA 15/PUN/2021[2008-09]Status: Disposed14/6/2022AY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE (2), PUNE vs M/S. ROHAN TAJDEEP TOLLWAYS, PUNE
ITA 607/PUN/2020[2011-12]Status: Heard14/6/2022AY 2011-12
