← All Benches
ITAT Pune Bench
17,219 judgments
SANGOLA TALUKA SSK LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -2, PUNE
ITA 681/PUN/2019[2012-13]Status: Disposed15/6/2022AY 2012-13
ALPHA FLOCK INDIA PRIVATE LIMITED,PUNE vs ACIT(IT)-1, PUNE
ITA 2058/PUN/2019[2015-16]Status: Disposed15/6/2022AY 2015-16
A.G. CONVEYING SYSTEMS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1 (2), PUNE
ITA 1645/PUN/2019[2009-10]Status: Disposed15/6/2022AY 2009-10
ANNASAHEB PATIL PRASHALA,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 1586/PUN/2019[2013-14]Status: Disposed15/6/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE vs M/S. MANISHA CONSTRUCTION COMPANY, PUNE
ITA 1555/PUN/2019[2005-06]Status: Disposed15/6/2022AY 2005-06
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, NASHIK vs SMT. RANJANA GIRISH CHAUDHARI, JALGAON
ITA 1442/PUN/2019[2011-12]Status: Disposed15/6/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2,NASHIK, NASHIK vs SMT.RANJANA GIRISH CHAUDHARI, JALGAON
ITA 1441/PUN/2019[2010-11]Status: Disposed15/6/2022AY 2010-11
SHREE ADINATH SAHAKARI SAKHAR KARKHANA LTD,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SOLAPUR
ITA 3038/PUN/2017[2001-02]Status: Disposed15/6/2022AY 2001-02
SHREE ADINATH SAHAKARI SAKHAR KARKHANA LTD,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SOLAPUR
ITA 3037/PUN/2017[2000-01]Status: Disposed15/6/2022AY 2000-01
SHREE ADINATH SAHAKARI SAKHAR KARKHANA LTD,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SOLAPUR
ITA 3036/PUN/2017[1999-2000]Status: Disposed15/6/2022AY 1999-2000
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE vs M/S. KARANDIKAR ENTERPRISES, PUNE
ITA 2458/PUN/2017[2013-14]Status: Disposed15/6/2022AY 2013-14
SANJAY MANAKCHAND KOTECHA,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 435/PUN/2016[2011-12]Status: Disposed15/6/2022AY 2011-12
M/S S P DEVELOPERS,PUNE vs ACIT CEN CIR 2(2), PUNE
ITA 22/PUN/2021[2014-15]Status: Disposed15/6/2022AY 2014-15
M/S. R.R.KAPOOR,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD 2, AHMEDNAGAR
ITA 592/PUN/2020[2015-16]Status: Disposed15/6/2022AY 2015-16
DCIT, CIRCLE-1, KOLHAPUR vs KOLHAPUR ZILLA SAHAKARI DUDH UTPADAK SANGH LTD, KOLHAPUR
ITA 2/PUN/2020[2016-17]Status: Disposed15/6/2022AY 2016-17
M/S. DHIRAJ HEAVY EQUIPMENTS PVT. LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 156/PUN/2020[2015-16 (26Q-Q4)]Status: Disposed15/6/2022
M/S. DHIRAJ HEAVY EQUIPMENTS PVT. LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 154/PUN/2020[2015-16 (26Q-Q2)]Status: Disposed15/6/2022
M/S. DHIRAJ HEAVY EQUIPMENTS PVT. LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 150/PUN/2020[2014-15 (26Q-Q3)]Status: Disposed15/6/2022
M/S. DHIRAJ HEAVY EQUIPMENTS PVT. LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 148/PUN/2020[2014-15 (24Q-Q4) ]Status: Disposed15/6/2022
M/S. DHIRAJ HEAVY EQUIPMENTS PVT. LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 146/PUN/2020[2014-15 (24Q Q-2)]Status: Disposed15/6/2022