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ITAT Pune Bench
17,219 judgments
M/S MELTING POINT,KOLHAPUR vs ACIT, CIRCLE-1, KOLHAPUR
ITA 2118/PUN/2019[2011-12]Status: Disposed16/6/2022AY 2011-12
KARMAYOGI SHANKARRAOJI PATIL SSK LIMITED,PUNE vs ITO, WARD 14(1), PUNE
ITA 2112/PUN/2019[2016-17]Status: Disposed16/6/2022AY 2016-17
M/S. GEORGE RESTAURANT,PUNE vs INCOME-TAX OFFICER, WARD - 7(3), PUNE
ITA 602/PUN/2018[2014-15]Status: Heard16/6/2022AY 2014-15
UPPAL SHAH PROP-J K SUGARS,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR
ITA 1954/PUN/2017[2012-13]Status: Disposed16/6/2022AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR vs UPPAL JITENDRA SHAH, KOLHAPUR
ITA 1893/PUN/2017[2012-13]Status: Disposed16/6/2022AY 2012-13
INCOME-TAX OFFICER WARD- 10(1), AKURDI vs SHRI SAINATH NAGARI SAHKARI PATSANSTHA MARYADIT, AMBEGAON
ITA 75/PUN/2021[2017-18]Status: Disposed15/6/2022AY 2017-18
INCOME-TAX OFFICER, WARD-10(1), AKURDI vs VASANTRAO NAIK NAGARI SAHKARI PATSANSTHA MARYADIT, ALEPHATA
ITA 74/PUN/2021[2017-18]Status: Disposed15/6/2022AY 2017-18
SUTRA SYSTEMS INDIA PRIVATE LIMITED,PUNE vs THE ADIT CPC, BENGALURU
ITA 122/PUN/2021[2018-19]Status: Pending15/6/2022AY 2018-19
INCOME TAX OFFICER, WARD-I, PANDHARPUR vs MR. SAMEER JABBAR MULANI, SOLAPUR
ITA 113/PUN/2021[2012-13]Status: Disposed15/6/2022AY 2012-13
M/S. DHIRAJ HEAVY EQUIPMENTS PVT. LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 155/PUN/2020[2015-16 (26Q-Q3)]Status: Disposed15/6/2022
M/S. DHIRAJ HEAVY EQUIPMENTS PVT. LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 153/PUN/2020[2015-16 (26Q-Q1)]Status: Disposed15/6/2022
M/S. DHIRAJ HEAVY EQUIPMENTS PVT. LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GAZIABAD
ITA 152/PUN/2020[2015-16 (24Q-Q4)]Status: Disposed15/6/2022
M/S. DHIRAJ HEAVY EQUIPMENTS PVT. LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 151/PUN/2020[2014-15 (26Q-Q4)]Status: Disposed15/6/2022
M/S. DHIRAJ HEAVY EQUIPMENTS PVT. LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 149/PUN/2020[2014-15 (26Q-Q2)]Status: Disposed15/6/2022
M/S. DHIRAJ HEAVY EQUIPMENTS PVT. LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 147/PUN/2020[2014-15 (24Q-Q3)]Status: Disposed15/6/2022
M/S. DHIRAJ HEAVY EQUIPMENTS PVT. LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 145/PUN/2020[2013-14 (26Q-Q4) ]Status: Disposed15/6/2022
M/S. DHIRAJ HEAVY EQUIPMENTS PVT. LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 143/PUN/2020[2013-14 (26Q-Q2) ]Status: Disposed15/6/2022
M/S. DHIRAJ HEAVY EQUIPMENTS PVT. LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 142/PUN/2020[2013-14 (24Q-Q3) ]Status: Disposed15/6/2022
M/S. DHIRAJ HEAVY EQUIPMENTS PVT. LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 141/PUN/2020[2013-14 (24Q-Q2)]Status: Disposed15/6/2022
MAHADEV PANDURANG LOTKAR,NAVI MUMBAI vs INCOME-TAX OFFICER, WARD - 1, LATUR
ITA 970/PUN/2019[2010-11]Status: Disposed15/6/2022AY 2010-11
