← All Benches
ITAT Pune Bench
17,219 judgments
SHATABDI INSTITUTE OF ENGINEERING AND RESEARCH,AGASKHIND vs ACIT, CPC(TDS), GHAZIABAD
ITA 227/PUN/2021[2013-14(24Q- Qtr3)]Status: Disposed17/6/2022
SPADEWORK SOFTWARE SERVICES P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX (CPC) -TDS, GHAZIABAD
ITA 174/PUN/2021[2015-16]Status: Disposed17/6/2022AY 2015-16
SPADEWORK SOFTWARE SERVICES P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX (CPC) -TDS, GHAZIABAD
ITA 173/PUN/2021[2014-15]Status: Disposed17/6/2022AY 2014-15
SPADEWORK SOFTWARE SERVICES P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX (CPC) -TDS, GHAZIABAD
ITA 172/PUN/2021[2013-14]Status: Disposed17/6/2022AY 2013-14
DCIT CIRCLE-6, PUNE vs SCHLUMBERGER INDIA TECHNOLOGY PRIVATE LIMITED, PUNE
ITA 9/PUN/2020[2014-15]Status: Disposed17/6/2022AY 2014-15
E-GAIN COMMUNICATIONS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE
ITA 2675/PUN/2017[2013-14]Status: Disposed17/6/2022AY 2013-14
M/S. ELKAY SPIRITS PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 166/PUN/2020[2015-16 (27EQ-Q3) ]Status: Disposed16/6/2022
M/S. ELKAY SPIRITS PRIVATE LIMITED,PUNE vs SSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 164/PUN/2020[2015-16 (27EQ-Q1) ]Status: Disposed16/6/2022
M/S. ELKAY SPIRITS PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 162/PUN/2020[2014 15 (27EQ-Q3) ]Status: Disposed16/6/2022
M/S. ELKAY SPIRITS PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 158/PUN/2020[2013-14 (27EQ-Q3)]Status: Disposed16/6/2022
M/S ELKAY SPIRITS P LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 157/PUN/2020[2013-14 (27EQ-Q2)]Status: Disposed16/6/2022
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs M/S. B.G. SHIRKE CONSTRUCTION TECHNOLOGY PVT.LTD, PUNE
ITA 2060/PUN/2019[2014-15]Status: Disposed16/6/2022AY 2014-15
M/S. STATE BANK OF HYDERABAD,NANDED vs JOINT COMMISSIONER OF INCOME-TAX, TDS RANGE, NASHIK
ITA 2974/PUN/2017[2011-12]Status: Disposed16/6/2022AY 2011-12
SMT. SUNITA G. DESAI,RATNAGIRI vs INCOME-TAX OFFICER, WARD - 1, RATNAGIRI
ITA 2761/PUN/2017[2009-10]Status: Disposed16/6/2022AY 2009-10
M/S. ELKAY SPIRITS PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 167/PUN/2020[2015-16 (27EQ-Q4)]Status: Disposed16/6/2022
M/S. ELKAY SPIRITS PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 165/PUN/2020[2015-16 (27EQ-Q2) ]Status: Disposed16/6/2022
M/S. ELKAY SPIRITS PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 163/PUN/2020[2014 15 (27EQ-Q4) ]Status: Disposed16/6/2022
M/S. ELKAY SPIRITS PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 161/PUN/2020[2013-14 (27EQ-Q2) ]Status: Disposed16/6/2022
M/S. ELKAY SPIRITS PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 160/PUN/2020[2014-15 (27EQ-Q1) ]Status: Disposed16/6/2022
M/S. ELKAY SPIRITS PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 159/PUN/2020[2013-14 (27EQ-Q4)]Status: Disposed16/6/2022
