SOU. KANTADEVI V.OSWAL,RATNAGIRI vs. ASSISTANT COMMISSIONER OF INCOME-TAX, RATNAGIRI

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ITA 2217/PUN/2017Status: DisposedITAT Pune10 March 2022AY 2013-143 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The Tribunal permitted the assessee to withdraw the appeal. The appeal was dismissed as withdrawn.

What were the facts?

The assessee filed an appeal before the ITAT. Subsequently, the assessee opted for the Vivad Se Vishwas Scheme, 2020 and received relevant forms. The assessee then requested to withdraw the appeal.

What were the issues?

The primary issue was the assessee's request to withdraw the appeal due to opting for the Vivad Se Vishwas Scheme.

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, ‘B’ BENCH, PUNE

For Respondent: Shri S.P. Walimbe

ORDER

PER PARTHA SARATHI CHAUDHURY, JM :

1.

This appeal preferred by the assessee emanates from the order of the ld. Commissioner of Income Tax (Appeals) – 2, Kolhapur dated 20-7-2017 for the Assessment Year 2013-14.

2.

The ld. Counsel for the assessee at the outset submitted that the assessee has gone under the Vivad Se Vishwas Scheme, 2020 and has received Forms No. 3 and 5. In such a scenario, the assessee wants to withdraw the appeal. Copies of Form No. 5 received along with withdrawal application has been filed on record by the assessee. The ld. D.R did not raise any objection in case the assessee wishes to withdraw the appeal.

3.

In view of the request made by the assessee, we permit the assessee to withdraw the appeal.

Sou Kantadevi V. Oswal A.Y. 2013-14

4.

In the result, the appeal of the assessee is dismissed as withdrawn.

Order pronounced in the open Court on this 10th day of March 2022

Sd/- sd/- (DR. DIPAK P. RIPOTE) (PARTHA SARATHI CHAUDHURY) ACCOUNTANT MEMBER JUDICIAL MEMBER Pune; Dated, the10th March 2022 Ankam Copy of the Order forwarded to :

1. 1. The Appellant.

2. The Respondent.

3. The Pr. CCIT-2, Pune 4. The CIT(A)-2, Kolhapur 5. D.R. ITAT ‘A’ Bench 5. Guard File BY ORDER,

Sr. Private Secretary ITAT, Pune.

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