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ITAT Pune Bench
17,219 judgments
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SOLAPUR vs SOLAPUR NAGARI AUDYOGIK SAHAKARI BANK NIYAMIT, SOLAPUR
ITA 908/PUN/2018[2010-11]Status: Disposed26/7/2021AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SOLAPUR vs SOLAPUR NAGARI AUDYOGIK SAHAKARI BANK NIYAMIT, SOLAPUR
ITA 907/PUN/2018[2009-10]Status: Disposed26/7/2021AY 2009-10
UNIQUE AUTOMOBILES,SANGLI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI
ITA 22/PUN/2018[2003-04]Status: Disposed26/7/2021AY 2003-04
UNIQUE AUTOMOBILES,SANGLI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI
ITA 20/PUN/2018[2002-03]Status: Disposed26/7/2021AY 2002-03
SANJAY SIDDHU ADE,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1, ICHALKRANJI
ITA 1122/PUN/2018[2008-09]Status: Disposed26/7/2021AY 2008-09
SANJAY SIDDHU ADE,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1, ICHALKRANJI
ITA 1121/PUN/2018[2007-08]Status: Disposed26/7/2021AY 2007-08
PADAMSHREE DR. D .Y.PATIL SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, KOLHAPUR
ITA 2227/PUN/2017[2013-14]Status: Disposed26/7/2021AY 2013-14
PADAMSHREE DR. D.Y.PATIL SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, KOLHAPUR
ITA 1784/PUN/2017[2014-15]Status: Disposed26/7/2021AY 2014-15
M/S. NANDAN vs P DEVELOPERS,PUNE
ITA 1136/PUN/2018[2014-15]Status: Disposed23/7/2021AY 2014-15
GAJANAN SADASHIV KOLI,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SANGLI
ITA 301/PUN/2019[2009-10]Status: Disposed16/7/2021AY 2009-10
GAJANAN SADASHIV KOLI,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SANGLI
ITA 300/PUN/2019[2008-09]Status: Disposed16/7/2021AY 2008-09
GAJANAN SADASHIV KOLI,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SANGLI
ITA 298/PUN/2019[2006-07]Status: Disposed16/7/2021AY 2006-07
GAJANAN SADASHIV KOLI,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SANGLI
ITA 297/PUN/2019[2005-06]Status: Disposed16/7/2021AY 2005-06
VENKAT NAMDEO MANE,PUNE vs INCOME-TAX OFFICER, WARD - 7(3), PUNE
ITA 2333/PUN/2017[2013-14]Status: Disposed16/7/2021AY 2013-14
EMERSON CLIMATE TECHNOLOGIES (INDIA) PRIVATE LTD.,PUNE vs ADDL/JT/DY/ACIT., NEAC, DELHI
ITA 190/PUN/2021[2016-17]Status: Disposed15/7/2021AY 2016-17
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE vs M/S. CARRARO INDIA PVT.LTD, PUNE
ITA 1309/PUN/2018[2010-11]Status: Disposed15/7/2021AY 2010-11
M/S. CARRARO INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE
ITA 1261/PUN/2018[2010-11]Status: Disposed15/7/2021AY 2010-11
SATISH SUDHAKAR MANDAOKAR vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 232/PUN/2017[2012-13]Status: Disposed15/7/2021AY 2012-13
BIZ SECURE LABS PRIVATE LIMITED,PUNE vs PR. COMMISSIONER OF INCOME TAX -1, PUNE
ITA 1406/PUN/2017[2012-13]Status: Disposed15/7/2021AY 2012-13
JEEVANREKHA CRITICAL CARE AND GENERAL HOSPITAL,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX,CPC (TDS), GHAZIABAD
ITA 394/PUN/2018[2013-14 (Q4/26Q)]Status: Disposed14/7/2021
