← All Benches
ITAT Pune Bench
17,219 judgments
JEEVANREKHA CRITICAL CARE AND GENERAL HOSPITAL,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 393/PUN/2018[2013-14 (Q3/26Q)]Status: Disposed14/7/2021
JEEVANREKHA CRITICAL CARE AND GENERAL HOSPITAL,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 392/PUN/2018[2013-14 (Q2/26Q)]Status: Disposed14/7/2021
THE SINDHUDURG DIST CENTRAL CO.OP BANK LTD,SINDHUDURG vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR
ITA 378/PUN/2018[2013-14]Status: Disposed14/7/2021AY 2013-14
KRISHNA SAHAKARI BANK LTD,SATARA vs INCOME TAX OFFICER, SATARA
ITA 419/PUN/2017[2012-13]Status: Disposed13/7/2021AY 2012-13
ADVIK HI-TECH PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 3096/PUN/2017[2008-09]Status: Disposed13/7/2021AY 2008-09
ITO, WARD-6(1), PUNE vs M/S. SHRINIWAS ENGINEERING AUTO COMPONENTS PRIVATE LIMITED, PUNE
ITA 1940/PUN/2019[2013-14]Status: Disposed12/7/2021AY 2013-14
KUMAR AGRO PRODUCTS PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 14(4), PUNE
ITA 556/PUN/2018[2014-15]Status: Disposed12/7/2021AY 2014-15
RASIKLAL MANIKCHAND DHARIWAL (HUF),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 458/PUN/2018[1999-2000]Status: Disposed12/7/2021AY 1999-2000
RASIKLAL MANIKCHAND DHARIWAL (HUF),PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1(1), PUNE
ITA 457/PUN/2018[1998-99]Status: Disposed12/7/2021AY 1998-99
BOMI RUSTOMJI KARANJIA,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 261/PUN/2017[2013-14]Status: Disposed12/7/2021AY 2013-14
SMT. ANITA SUNIL MAHAJAN,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK
ITA 1859/PUN/2017[2013-14]Status: Disposed12/7/2021AY 2013-14
M/S. J.K. HOUSING DEV. CORPORATION,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 4 (6), PUNE
ITA 1098/PUN/2019[2010-11]Status: Disposed8/7/2021AY 2010-11
M/S. SUN INFRASTRUCTURE PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2, NASHIK
ITA 970/PUN/2018[2012-13]Status: Disposed8/7/2021AY 2012-13
J.K. HOUSING DEVELOPMENT CORPORATION,PUNE vs JOINT COMMISSIONER OF INCOME-TAX, PUNE
ITA 1016/PUN/2016[2011-12]Status: Disposed8/7/2021AY 2011-12
J.K. HOUSING DEVELOPMENT CORPORATION,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 1015/PUN/2016[2009-10]Status: Disposed8/7/2021AY 2009-10
GURUDATTA SUGARS PVT.LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 250/PUN/2017[2010-11]Status: Disposed8/7/2021AY 2010-11
LATE MRS. SUSHILA NARAYAN PARANJAPE NIRDHAR,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 1060/PUN/2016[2004-05]Status: Disposed8/7/2021AY 2004-05
PRASANNA NARAYAN PARANJAPE NIRDHAR,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1059/PUN/2016[2004-05]Status: Disposed8/7/2021AY 2004-05
SONIGARA JEWELLERS PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -6, PUNE
ITA 356/PUN/2020[2012-13]Status: Disposed6/7/2021AY 2012-13
M/S. SONIGARA JEWELLERS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 463/PUN/2017[2012-13]Status: Disposed6/7/2021AY 2012-13
