← All Benches
ITAT Pune Bench
17,219 judgments
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE vs M/S. EISHA CONCORD REALTORS, PUNE
ITA 2074/PUN/2017[2013-14]Status: Disposed6/7/2021AY 2013-14
AMRUTLAL GANGAJI CHOUDHARY,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1343/PUN/2017[2012-13]Status: Disposed6/7/2021AY 2012-13
M/S. REWARD CONSTRUCTIONS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 1224/PUN/2017[2012-13]Status: Disposed6/7/2021AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs INOX AIR PRODUCTS LIMITED, PUNE
ITA 1118/PUN/2017[2014-15]Status: Disposed6/7/2021AY 2014-15
INOX AIR PRODUCTS PRIVATE LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 1042/PUN/2017[2014-15]Status: Disposed6/7/2021AY 2014-15
SANMATI SEVABHAVI SANSTHA, PARBHANI,PARBHANI vs CIT (EXEMP), PUNE
ITA 20/PUN/2021[N/A]Status: Disposed5/7/2021
MANOJ SAHADEVRAO JADHAV,PUNE vs INCOME-TAX OFFICER, WARD - 3(1), PUNE
ITA 91/PUN/2018[2011-12]Status: Disposed5/7/2021AY 2011-12
JOINT COMMISSIONER OF INCOME-TAX, (OSD), CIRCLE-7, PUNE vs M/S. ADRUS ESTATE AND PROPERTIES LLP, PUNE
ITA 544/PUN/2018[2013-14]Status: Disposed5/7/2021AY 2013-14
BHIMASHANKAR SAHAKARI SAKHAR KARKHANA LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 379/PUN/2018[2013-14]Status: Disposed5/7/2021AY 2013-14
SHIVAJI RAJARAM BUCHADE,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1072/PUN/2017[2012-13]Status: Disposed5/7/2021AY 2012-13
ANIL RAJARAM BUCHADE,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1071/PUN/2017[2012-13]Status: Disposed5/7/2021AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -1 (1), PUNE, PUNE vs M/S BARCLAYS GLOBALSERVICES CENTRE PVT LTD, PUNE
ITA 502/PUN/2020[2009-2010]Status: Disposed2/7/2021AY 2009-2010
SUBHASH KHUSHALCHAND SHAH,KOLHAPUR vs INCOME-TAX OFFICER, (TDS), KOLHAPUR
ITA 686/PUN/2018[2005-06]Status: Disposed2/7/2021AY 2005-06
DILIP KHUSHALCHAND SHAH,KOLHAPUR vs INCOME-TAX OFFICER, (TDS), KOLHAPUR
ITA 685/PUN/2018[2005-06]Status: Disposed2/7/2021AY 2005-06
M/S. SURANA MUTHA BHANSALI DEVELOPERS,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 11(2), PUNE
ITA 2825/PUN/2017[2010-11]Status: Disposed2/7/2021AY 2010-11
KAILASH SATYANARAYAN PARSHRAMPURIYA (HUF),NASHIK vs INCOME-TAX OFFICER, WARD - 1 (3), NASHIK
ITA 258/PUN/2019[2014-15]Status: Disposed1/7/2021AY 2014-15
ADVENT HEALTHCARE AND HITECH PRODUCTS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE
ITA 1286/PUN/2019[2015-16]Status: Disposed1/7/2021AY 2015-16
MUKESH B. CHHUTANI,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, (CENTRAL), CIRCLE, KOLHAPUR
ITA 1177/PUN/2019[2015-16]Status: Disposed1/7/2021AY 2015-16
MUKESH B. CHHUTANI,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, (CENTRAL), CIRCLE, KOLHAPUR
ITA 1176/PUN/2019[2014-15]Status: Disposed1/7/2021AY 2014-15
MUKESH B. CHHUTANI,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, (CENTRAL), CIRCLE, KOLHAPUR
ITA 1175/PUN/2019[2013-14]Status: Disposed1/7/2021AY 2013-14
