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ITAT Pune Bench
17,219 judgments
MUKESH B. CHHUTANI,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, (CENTRAL), CIRCLE, KOLHAPUR
ITA 1174/PUN/2019[2012-13]Status: Disposed1/7/2021AY 2012-13
PRADIP MARUTI POWAR,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2(2), KOLHAPUR
ITA 694/PUN/2018[2008-09]Status: Disposed1/7/2021AY 2008-09
PRADIP MARUTI POWAR,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2(2), KOLHAPUR
ITA 693/PUN/2018[2008-09]Status: Disposed1/7/2021AY 2008-09
PRADIP MARUTI POWAR,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2(2), KOLHAPUR
ITA 692/PUN/2018[2008-09]Status: Disposed1/7/2021AY 2008-09
SANJAY BABASAHEB PATIL,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX,(CENTRAL) CIRCLE, KOLHAPUR
ITA 34/PUN/2018[2012-13]Status: Disposed1/7/2021AY 2012-13
SANJAY BABASAHEB PATIL,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX,(CENTRAL) CIRCLE, KOLHAPUR
ITA 30/PUN/2018[2008-09]Status: Disposed1/7/2021AY 2008-09
M/S. MAHALAXMI DISTRIBUTORS,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SANGLI
ITA 244/PUN/2018[2013-14]Status: Disposed1/7/2021AY 2013-14
HUKUMCHAND BANSILAL KALANTRI,LATUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -LATUR, LATUR
ITA 1846/PUN/2018[2014-15]Status: Disposed1/7/2021AY 2014-15
SACHIN NAMDEO DHOKANE,AHMEDNAGAR vs ADDL. COMMISSIONER OF INCOME TAX, AHMEDNAGAR
ITA 315/PUN/2017[2010-11]Status: Disposed1/7/2021AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, JALGAON vs M/S. RAJMAL LAKHICHAND, JALGAON
ITA 1396/PUN/2017[2012-13]Status: Disposed1/7/2021AY 2012-13
M/S. RAJMAL LAKHICHAND,JALGAON vs INCOME-TAX OFFICER, JALGAON
ITA 1213/PUN/2017[2012-13]Status: Disposed1/7/2021AY 2012-13
BANK OF INDIA, KIRKEE BRANCH,PUNE vs INCOME-TAX OFFICER, (TDS) -1, PUNE
ITA 893/PUN/2019[2010-11]Status: Disposed30/6/2021AY 2010-11
BANK OF INDIA, KIRKEE BRANCH,PUNE vs INCOME-TAX OFFICER, (TDS) -1, PUNE
ITA 892/PUN/2019[2009-10]Status: Disposed30/6/2021AY 2009-10
BANK OF INDIA, KOTHRUD BRANCH,PUNE vs INCOME-TAX OFFICER, TDS (1), PUNE
ITA 891/PUN/2019[2009-10]Status: Disposed30/6/2021AY 2009-10
BANK OF INDIA, CAMP BRANCH,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, (TDS), PUNE
ITA 890/PUN/2019[2009-10]Status: Disposed30/6/2021AY 2009-10
BANK OF INDIA, KOREGAON PARK BRANCH,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, (TDS), PUNE
ITA 889/PUN/2019[2009-10]Status: Disposed30/6/2021AY 2009-10
BANK OF INDIA, SHUKRAWAR PETH,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, (TDS), PUNE
ITA 888/PUN/2019[2009-10]Status: Disposed30/6/2021AY 2009-10
M/S KAM FOUNDATION,PUNE vs CIT(EXEMPTIONS), PUNE
ITA 89/PUN/2021[-]Status: Disposed29/6/2021
NILOFER MEHBOOB MUJAWAR,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1(2), SOLAPUR
ITA 892/PUN/2018[2005-06]Status: Fixed29/6/2021AY 2005-06
NILOFER MEHBOOB MUJAWAR,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1(2), SOLAPUR
ITA 891/PUN/2018[2004-05]Status: Fixed29/6/2021AY 2004-05
