← All Benches
ITAT Pune Bench
17,219 judgments
NILOFER MEHBOOB MUJAWAR,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1(2), SOLAPUR
ITA 890/PUN/2018[2003-04]Status: Fixed29/6/2021AY 2003-04
INCOME-TAX OFFICER, WARD -2(1), PUNE vs M/S. ZENTEST LABS, PUNE
ITA 154/PUN/2018[2011-12]Status: Disposed29/6/2021AY 2011-12
MANIK PANDURANG KHESE,PUNE vs INCOME-TAX OFFICER, WARD - 7(4), PUNE
ITA 2530/PUN/2017[2013-14]Status: Disposed29/6/2021AY 2013-14
M/S. HYUNDAI CONSTTRUCTION EQUIPMENT INDIA PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 2453/PUN/2017[2013-14]Status: Disposed29/6/2021AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, NASHIK vs SHREE TIRUMALA BUILDERS, NASHIK
ITA 2350/PUN/2017[2014-15]Status: Disposed29/6/2021AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 11, PUNE vs M/S. HIRSCHVOGEL COMPONENTS INDIA PVT.LTD, PUNE
ITA 2285/PUN/2017[2011-12]Status: Disposed29/6/2021AY 2011-12
M/S. DHARASHIV SAKHAR KARKHANA LTD,OSMANABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX,CENTRAL CIRCLE, LATUR
ITA 1982/PUN/2017[2013-14]Status: Disposed29/6/2021AY 2013-14
KISHOR NAMDEO JADHAV,PUNE vs INCOME-TAX OFFICER, WARD - 6(3), PUNE
ITA 2083/PUN/2017[2013-14]Status: Disposed28/6/2021AY 2013-14
DR. ATUL MADHUKAR JOGALEKAR,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, (CPC) - TDS, GHAZIABAD
ITA 1737/PUN/2017[2013-14 (Qurt -2)]Status: Disposed28/6/2021
SWAMI RAMANAND TEERTH MARATHWADA INTITUDE OF SOCIO ECONOMIC RESEARCH AND NATIONAL INTEGRATION,PUNE vs COMMISSIONER OF INCOME-TAX, EXEMPTION, PUNE
ITA 638/PUN/2020[NA]Status: Disposed25/6/2021
SPORTS FOUNDATION,PUNE vs COMMISSIONER OF INCOME-TAX, EXEMPTION, PUNE
ITA 635/PUN/2020[NA]Status: Disposed25/6/2021
SAMARTH UDYOG TECHNOLOGY FORUM,PUNE vs COMMISSIONER OF INCOME-TAX (EXEMPTION), PUNE
ITA 634/PUN/2020[NA]Status: Disposed25/6/2021
RAMA MAHADEO SATHE MAHILA KALYAN MANDAL TRUST,PUNE vs COMMISSIONER OF INCOME-TAX (EXEMPTION), PUNE
ITA 633/PUN/2020[NA]Status: Disposed25/6/2021
SANJAY VISVANATH DEOKAR,PUNE vs ITO WARD 7(5), PUNE
ITA 2057/PUN/2019[2011-12]Status: Disposed25/6/2021AY 2011-12
SURESH HIMMATLAL OZA,PUNE vs DCIT, CIRCLE-6, PUNE, PUNE
ITA 2011/PUN/2019[2008-09]Status: Disposed25/6/2021AY 2008-09
SHREE SWAMI SAMARTH SHAIKSHANIK SANSKRUTIK SANSTHA,NALLASOPARA vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE
ITA 1611/PUN/2019[N.A]Status: Disposed25/6/2021
SAI CONSTRUCTIONS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1 (1), PUNE
ITA 1529/PUN/2019[2013-14]Status: Disposed25/6/2021AY 2013-14
SAI CONSTRUCTIONS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1 (1), PUNE
ITA 1528/PUN/2019[2012-13]Status: Disposed25/6/2021AY 2012-13
VIPUL NAVNITLAL SHAH,PUNE vs TRO & AO, RANGE -7, PUNE
ITA 1833/PUN/2018[2009-10]Status: Disposed25/6/2021AY 2009-10
KUMAR SINEW DEVELOPERS PVT.LTD,PUNE vs INCOME-TAX OFFICER,TRO-6, PUNE
ITA 1014/PUN/2018[2013-14]Status: Disposed25/6/2021AY 2013-14