← All Benches
ITAT Pune Bench
17,219 judgments
PINNACLE GLOBAL FOUNDATION,PUNE vs COMMISSIONER OF INCOME-TAX (EXEMPTION), PUNE
ITA 621/PUN/2020[2020-21]Status: Disposed24/6/2021AY 2020-21
NINAIDEVI SHIKSHAN PRASARAK MANDAL,SANGLI vs INCOME-TAX OFFICER, (EXEMPTION), WARD, KOLHAPUR
ITA 1787/PUN/2019[2016-17]Status: Disposed24/6/2021AY 2016-17
PRATHAMIK SHIKSHAK SAHAKARI BANK LTD,SATARA vs ASSISTANT COMMISSIONER OF INCOME-TAX,SATARA CIRCLE -, SATARA
ITA 217/PUN/2018[2010-11]Status: Disposed24/6/2021AY 2010-11
M/S. AMBARWADIKAR & COMPANY,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 3, AURANGABAD
ITA 2805/PUN/2017[2007-08]Status: Disposed24/6/2021AY 2007-08
DHANANJAY ANANT NENE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE
ITA 2629/PUN/2017[2008-09]Status: Disposed24/6/2021AY 2008-09
SHRI VITHAL SAHAKARI SAKHAR KARKHANA LTD,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SOLAPUR
ITA 2266/PUN/2017[2008-09]Status: Disposed24/6/2021AY 2008-09
GL & V INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE
ITA 2252/PUN/2017[2013-14]Status: Disposed24/6/2021AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 12, PUNE vs WESTERN MAHARASHTRA DEVELOPMENT CORPORATION LIMITED, PUNE
ITA 2250/PUN/2017[2012-13]Status: Disposed24/6/2021AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX vs SHIKSHANA PRASARAKA MANDALI, PUNE
ITA 577/PUN/2016[2011-12]Status: Disposed24/6/2021AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs SHIKSHANA PRASARAKA MANDALI, PUNE
ITA 576/PUN/2016[2010-11]Status: Disposed24/6/2021AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs SHIKSHANA PRASARAKA MANDALI, PUNE
ITA 575/PUN/2016[2009-10]Status: Disposed24/6/2021AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX vs SHIKSHANA PRASARAKA MANDALI, PUNE
ITA 574/PUN/2016[2008-09]Status: Disposed24/6/2021AY 2008-09
DEPUTY COMMISSIONER OF INCOME-TAX vs SHIKSHANA PRASARAKA MANDALI, PUNE
ITA 573/PUN/2016[2007-08]Status: Disposed24/6/2021AY 2007-08
DEPUTY COMMISSIONER OF INCOME-TAX vs SHIKSHANA PRASARAKA MANDALI, PUNE
ITA 572/PUN/2016[2006-07]Status: Disposed24/6/2021AY 2006-07
DEPUTY COMMISSIONER OF INCOME-TAX vs SHIKSHANA PRASARAKA MANDALI, PUNE
ITA 571/PUN/2016[2005-06]Status: Disposed24/6/2021AY 2005-06
MAHESH VISHNU PASHANKAR,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE
ITA 429/PUN/2019[2015-16]Status: Disposed23/6/2021AY 2015-16
VISHNU PUNDALIK PASHANKAR,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 428/PUN/2019[2015-16]Status: Disposed23/6/2021AY 2015-16
AMIT VISHNU PASHANKAR,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE
ITA 427/PUN/2019[2015-16]Status: Disposed23/6/2021AY 2015-16
THERMAX LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 1641/PUN/2018[2009-10]Status: Disposed23/6/2021AY 2009-10
THERMAX LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 1640/PUN/2018[2008-09]Status: Disposed23/6/2021AY 2008-09
