← All Benches
ITAT Pune Bench
17,219 judgments
THERMAX LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 1639/PUN/2018[2007-08]Status: Disposed23/6/2021AY 2007-08
THERMAX LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 1638/PUN/2018[2006-07]Status: Disposed23/6/2021AY 2006-07
DEPUTY COMMISSIONER OF INCOME-TAX vs CLR SERVICES PVT. LTD., PUNE
ITA 936/PUN/2016[2012-13]Status: Disposed23/6/2021AY 2012-13
M/S. KRISHNAE INFRASTRUCTURE PVT. LTD,PUNE vs PR. COMMISSIONER OF INCOME-TAX -6, PUNE
ITA 427/PUN/2020[2015-16]Status: Disposed22/6/2021AY 2015-16
M/S. FIS SOLUTIONS SOFTWARE (INDIA) PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 1(4), PUNE
ITA 1756/PUN/2018[2014-15]Status: Disposed22/6/2021AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -11, PUNE vs INDO GLOBAL INFRASTRUCTURE AND UTILITY SERVICES PRIVATE LIMITED, PUNE
ITA 1467/PUN/2017[2013-14]Status: Disposed22/6/2021AY 2013-14
ASSTT COMMISSIONER OF INCOME TAX, CIRCLE -1, PUNE vs M/S PERSISTENT SYSTEMS LIMITED, PUNE
ITA 499/PUN/2020[2016-2017]Status: Disposed21/6/2021AY 2016-2017
ASSTT COMMISSIONER OF INCOME TAX, CIRCLE -1, PUNE vs M/S PERSISTENT SYSTEMS LIMITED, PUNE
ITA 498/PUN/2020[2015-2016]Status: Disposed21/6/2021AY 2015-2016
ASSTT COMMISSIONER OF INCOME TAX, CIRCLE -4, PUNE vs M/S PERSISTENT SYSTEMS LIMITED, PUNE
ITA 497/PUN/2020[2014-2015]Status: Disposed21/6/2021AY 2014-2015
HUF INDIA PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 224/PUN/2018[2012-13]Status: Disposed21/6/2021AY 2012-13
THYSSENKRUPP ELECTRICAL STEEL INDIA PVT.LTD,NASHIK vs DEPUTY COMMISSIONER OF INCOME TAX, NASHIK
ITA 297/PUN/2017[2011-12]Status: Disposed21/6/2021AY 2011-12
VISHWASRAO NAIK SAHAKARI SAKHAR KARKHANA LTD,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI
ITA 2612/PUN/2017[2014-15]Status: Disposed21/6/2021AY 2014-15
CREDENCE RESOURCE MANAGEMENT PVT LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 1(1)., PUNE
ITA 133/PUN/2021[2016-17]Status: Disposed18/6/2021AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs HONEYWELL AUTOMATION INDIA LIMITED, PUNE
ITA 845/PUN/2017[2005-06]Status: Disposed18/6/2021AY 2005-06
ATHARVA CONSORTIUM AND REALTY PRIVATE LIMITED,PUNE vs INCOME-TAX OFFICER, WARD - 1(1), PUNE
ITA 2416/PUN/2017[2013-14]Status: Disposed18/6/2021AY 2013-14
M/S. GERA DEVELOPMENTS PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(3), PUNE
ITA 69/PUN/2019[2015-16]Status: Disposed17/6/2021AY 2015-16
M/S. GERA DEVELOPMENTS PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(3), PUNE
ITA 68/PUN/2019[2014-15]Status: Disposed17/6/2021AY 2014-15
M/S. GERA DEVELOPMENTS PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(3), PUNE
ITA 67/PUN/2019[2013-14]Status: Disposed17/6/2021AY 2013-14
M/S. GERA DEVELOPMENTS PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(3), PUNE
ITA 66/PUN/2019[2012-13]Status: Disposed17/6/2021AY 2012-13
M/S. GERA DEVELOPMENTS PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(3), PUNE
ITA 65/PUN/2019[2011-12]Status: Disposed17/6/2021AY 2011-12