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M/S. Gera Developments Pvt.Ltd… vs ACIT | ITAT Pune 2021 | BharatTax

Home/M/S. GERA DEVELOPMENTS PVT.LTD,,PUNE vs. ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(3),, PUNE

M/S. GERA DEVELOPMENTS PVT.LTD,,PUNE vs. ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(3),, PUNE

ITA 66/PUN/2019Status: DisposedITAT Pune17 June 2021AY 2012-13

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