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ITAT Pune Bench
17,218 judgments
ATUL MOHAN BHANDARI,PUNE vs DCIT CIRCLE 1, AURANGABAD
ITA 2397/PUN/2025[2023-24]Status: Disposed13/7/2026AY 2023-24
THE JALGAON PEOPLES CO-OPERATIVE BANK LIMITED,JALGAON vs ITO CIRCLE 1 JALGAON, JALGAON
ITA 1179/PUN/2025[2018-19]Status: Disposed13/7/2026AY 2018-19
AJIT SHRIRANG PATIL,PUNE vs ITO WARD 9(3) , AKURDI PUNE
ITA 1877/PUN/2024[2019-20]Status: Disposed13/7/2026AY 2019-20
SHRI GOPAL SHANKAR BELGE,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX-5, PUNE, PUNE
ITA 1263/PUN/2023[2015-16]Status: Disposed13/7/2026AY 2015-16
RAMKISAN BABASAHEB GITE,PUNE vs INCOME TAX OFFICER WARD 2(1), PUNE
ITA 363/PUN/2026[2023-24]Status: Disposed10/7/2026AY 2023-24
RATNAGIRI VIBHAG S T KARMACHARI SAHAKARI PATSANSTHA MARYADIT RATNAGIRI,RATNAGIRI vs INCOME TAX OFFICER, RATNAGIRI
ITA 1983/PUN/2026[2020-21]Status: Disposed10/7/2026AY 2020-21
RIL NMD EMP CO OP CREDIT SOCIETY LTD,RAIGAD vs ITO, WD-1 , PANVEL
ITA 1932/PUN/2026[2017-18]Status: Disposed10/7/2026AY 2017-18
SARDAR MASOOD SHABBIR AHMAD,MALEGAON vs ITO-(1), MALEGAON
ITA 1928/PUN/2026[2018-19]Status: Disposed10/7/2026AY 2018-19
KARAMVEER GARMEEN BIGAR SHETI SAHAKARI PATH SANSTHA MARYADIT,KOLHAPUR vs INCOME TAX OFFICER WARD-1, ICHALKARANJI
ITA 1854/PUN/2026[2015-16]Status: Disposed10/7/2026AY 2015-16
RAMRAO AHER NAGARI SAHKARI PATSANSTHA MARYADIT,DEOLA vs ITO WARD 1(1), NASHIK
ITA 1841/PUN/2026[2018-19]Status: Disposed10/7/2026AY 2018-19
SANJAY RAMCHANDRA GAWANDE,NASHIK vs ACIT CIRCLE 1 NASHIK, NASHIK
ITA 1837/PUN/2026[2015-2016]Status: Disposed10/7/2026AY 2015-2016
MADHURI KEDAR KHANDGE,PUNE vs INCOME-TAX OFFICER, WARD 3(1), PUNE
ITA 1818/PUN/2026[2016-17]Status: Disposed10/7/2026AY 2016-17
SHIV KI JAI CO-OPERATIVE HOUSING SOCIETY,PUNE vs INCOME TAX OFFICER, PUNE
ITA 1779/PUN/2026[2021-22]Status: Disposed10/7/2026AY 2021-22
V M D M S S MAHATMA GANDHI GRANTHALAY,SANGLI vs EXEMPTION WARD KOLHAPUR, KOLHAPUR
ITA 1116/PUN/2026[2024-25]Status: Disposed10/7/2026AY 2024-25
NEETA RANGNATH NAIKADE,PUNE vs INCOME TAX OFFICER WARD 8(3), PUNE
ITA 1052/PUN/2026[2015-16]Status: Disposed10/7/2026AY 2015-16
SAARAAKASSH TRUST,MUMBAI vs COMISSIONER INCOME TAX EXEMPTION, PUNE, PUNE
ITA 1037/PUN/2026[NA]Status: Disposed10/7/2026
INCOME TAX OFFICER, WARD-1(5), AURANGABAD, AURANGABAD vs BEED ZILHA KRUSHI KHATE RAJYA KARMCHARI SAHKARI PAT SANSTHA MARYADIT BEED, BEED
ITA 2426/PUN/2025[2018-19]Status: Disposed10/7/2026AY 2018-19
SANJAY DEVRAO CHAVAN,DHARASHIV OSMANABAD vs INCOME TAX OFFICER, LATUR
ITA 1776/PUN/2026[2012-13]Status: Disposed9/7/2026AY 2012-13
BHASKAR LAXMAN PORJE,NASHIK vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE 1, NASHIK
ITA 1770/PUN/2026[2018-19]Status: Disposed9/7/2026AY 2018-19
SATISH DHONDIRAM MALSHETTE,LATUR vs INCOME TAX OFFICER WARD 1, LATUR
ITA 1029/PUN/2026[2019-20]Status: Disposed9/7/2026AY 2019-20