← All Benches
ITAT Pune Bench
17,218 judgments
LIONS CLUB OF PUNE PHOENIX FOUNDATION,PUNE vs CIT EXEMPTION, PUNE, PUNE
ITA 1376/PUN/2026[NA]Status: Disposed14/7/2026
DAR AL-HANDASAH CONSULTANTS (SHAIR AND PARTNERS) INDIA PRIVATE LIMITED ),PUNE vs DEPUTY COMMISSIONER OF INCOME TAX , PUNE
ITA 1353/PUN/2026[2018-19]Status: Disposed14/7/2026AY 2018-19
JANATA SAHAKARI NAGARI PATSANSTHA MARYADIT,RATNAGIRI vs INCOME TAX OFFICER, WARD-1 RATNAGIRI, RATNAGIRI
ITA 1342/PUN/2026[2020-21]Status: Disposed14/7/2026AY 2020-21
KOSO INDIA PRIVATE LIMITED,PUNE vs ASSTT. CIT CIRCLE 1, PUNE
ITA 1273/PUN/2026[2018-19]Status: Disposed14/7/2026AY 2018-19
LAXMAN PRABHAKAR SHIRKE,PUNE vs INCOME TAX OFFICER WARD 14(5), PUNE
ITA 1177/PUN/2026[2020-21]Status: Disposed14/7/2026AY 2020-21
DY COMMISSIONER OF INCOME TAX, PUNE vs MADHUKAR CHANDRAKANT SURVASE, PUNE
ITA 2118/PUN/2024[2017-18]Status: Disposed14/7/2026AY 2017-18
DY COMMISSIONER OF INCOME TAX, PUNE vs MADHUKAR CHANDRAKANT SURVASE, PUNE
ITA 2114/PUN/2024[2015-16]Status: Disposed14/7/2026AY 2015-16
MRS. VAISHALI NILESH CHOPDA,AHILYANAGAR vs ACIT TDS CIRCLE, NASHIK
ITA 831/PUN/2026[2015-16]Status: Disposed13/7/2026AY 2015-16
MRS. VAISHALI NILESH CHOPDA,AHILYANAGAR vs ACIT TDS CIRCLE, NASHIK
ITA 830/PUN/2026[2013-14]Status: Disposed13/7/2026AY 2013-14
MRS. VAISHALI NILESH CHOPDA,AHILYANAGAR vs ACIT TDS CIRCLE, NASHIK
ITA 829/PUN/2026[2013-14]Status: Disposed13/7/2026AY 2013-14
B CHAVAN ENTERPRISES,PUNE vs INCOME TAX OFFICER WARD 5(2), PUNE
ITA 726/PUN/2026[2018-19]Status: Disposed13/7/2026AY 2018-19
SHARAD GANPAT HULAWALE ,PUNE vs ITO WD-9(3) , PUNE
ITA 1957/PUN/2026[2012-13]Status: Disposed13/7/2026AY 2012-13
VILAS JAGANNATH PATIL,JALGOAN vs THE ITO WARD 1(3), JALGAON
ITA 1750/PUN/2026[2024-25]Status: Disposed13/7/2026AY 2024-25
BHAGWAN EKNATH KADAM,JALNA vs INCOME TAX OFFICER, ITO
ITA 1749/PUN/2026[2011-12]Status: Disposed13/7/2026AY 2011-12
HAMAL MATHADI SHRAMIK VIKAS SANSTHA,AHILYANAGAR vs CIT, EXEMPTION, PUNE, PUNE
ITA 1355/PUN/2026[-]Status: Disposed13/7/2026
SANDIP BALASAHEB GORE,NASHIK vs WARD 3(1), NASHIK
ITA 1068/PUN/2026[2020-21]Status: Disposed13/7/2026AY 2020-21
RAVIWAR KARANJA GANESHOTSAV MANDAL,NASHIK vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
ITA 1057/PUN/2026[2026-27]Status: Disposed13/7/2026AY 2026-27
GIRISH MOTILAL JAIN,NANDURBAR vs THE INCOME TAX OFFICER, WARD 2, DHULE, DHULE
ITA 573/PUN/2025[ 2012-13]Status: Disposed13/7/2026
GIRISH MOTILAL JAIN,NANDURBAR vs THE INCOME TAX OFFICER, WARD 2, DHULE, DHULE
ITA 572/PUN/2025[2012-13]Status: Disposed13/7/2026AY 2012-13
MRS NALINI BABAN TADGE,PUNE vs ITO, WARD-3(2), PUNE, PUNE
ITA 2513/PUN/2025[2014-15]Status: Disposed13/7/2026AY 2014-15
