ITAT Pune Bench

BHARAT HARISINGH SHENGAR,PARLI vs INCOME TAX OFFICER, AURANGABAD

LOKNIDI VARSHA RAO,PUNE vs INCOME TAX OFFICER WARD 14(3), PUNE

ARCHANA SANJAY TEKALE,MAHARASHTRA PUNE vs DELHI, DELHI

WANGDARI AGRICULTURAL AND CREDIT CO-OP SOCIETY LIMITED,AHMEDNAGAR vs THE ITO WARD 2, AHMEDNAGAR

INIL GREENTECH FOUNDATION,THANE vs CIT EXEMPTION, PUNE, PUNE

ADITYA DEVENDRA JOSHI,PUNE vs INCOME TAX OFFICER, WARD 13(2), PUNE

ADITYA DEVENDRA JOSHI,PUNE vs INCOME TAX OFFICER, WARD 13(2), PUNE

THE SATARA ZILLA KRISHI BANK KARMACHARI SAHAKARI PATSANSTHA LTD,SATARA vs ACIT , SATARA

SUYOJIT GARDEN,NASHIK vs INCOME TAX OFFICER, WARD 2, NASHIK

FATEH SINGH HORA ,PUNE vs ITO WARD 6(1), PUNE

RAKESH H MEHTA HUF,MUMBAI vs ACIT, CC-1(2), PUNE

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

RAKESH H MEHTA HUF,MUMBAI vs ACIT, CC-1(2), PUNE

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

RAKESH H MEHTA HUF,MUMBAI vs ACIT, CC-1(2), PUNE

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

RAVINDRA CHANDRAKANT LAMJANE ,OSMANABAD vs ITO WD-1 , LATUR

KUMAR PROPERTIES AND REAL ESTATE PVT LTD,PUNE vs CIT, CIR-14, PUNE, PUNE

DEVASI RAIKA VIKAS SANSTHA,NASHIK AMBAD vs ADDL JCIT , NASHIK

KAILASWASI RAMESH GANPATI KABRE CHARITABLE TRUST,JALGAON vs CIT EXEMPTION, PUNE, PUNE

KAILASWASI RAMESH GANPATI KABRE CHARITABLE TRUST,JALGAON vs CIT EXEMPTION, PUNE, PUNE

DY. COMMISSIONER OF INCOME TAX, CIRCLE 1, KOLHAPUR, KOLHAPUR vs ADITYA PERIPHERALS PRIVATE LIMITED, KOLHAPUR

LIONS CLUB OF PUNE PHOENIX FOUNDATION,PUNE vs CIT EXEMPTION, PUNE, PUNE