← All Benches

ITAT Pune Bench

17,218 judgments

GANESH RAMNATH DHOOT,SAMBHAJINAGAR vs ITO, WARD-1(1), AURANGANAD, AURANGABAD

ITA 2368/PUN/2025[2014-15]Status: Disposed21/7/2026AY 2014-15

KISAN VIDHYA PRASARAK MANDAL DHULE,PUNE vs CIT (E) , PUNE

ITA 799/PUN/2026[NA]Status: Disposed20/7/2026

THODAGA VIVIDHA KARYAKARI SEVA SAHAKAR SOCIETY LIMITED,LATUR vs ITO, WARD-1, LATUR, LATUR

ITA 550/PUN/2026[2019-20]Status: Disposed20/7/2026AY 2019-20

MEENAKSHI TEJAS PATEL,PUNE vs ITO WARD 6(3), PUNE, PUNE

ITA 409/PUN/2026[2019-20]Status: Disposed20/7/2026AY 2019-20

VIBHAGIYA SAHAKARI KHATYA TIL KARMACHARYANCHI SAHAKARI PATPEDHI MARYADIT,PUNE vs INCOME TAX OFFICER WARD 6(1) PUNE, PUNE

ITA 2154/PUN/2026[2020-21]Status: Disposed20/7/2026AY 2020-21

JAGRUTI GRAMIN BIGAR SHETI SAHAKARI PATSANSTHA MARYADIT,BANAWADE, KARAD vs INCOME TAX OFFICER WARD 1 SATARA, SATARA

ITA 2135/PUN/2026[2019-20]Status: Disposed20/7/2026AY 2019-20

NATHMAL FULCHAND JAIN,SATARA vs DY.COMMISSIONER OF INCOME TAX, SATARA

ITA 1452/PUN/2026[2018-19]Status: Disposed20/7/2026AY 2018-19

SANTOSH PRABHAKAR TARAS,PUNE vs THE ASSTT. CIT, CENTRAL CIRCLE 2(2), PUNE, PUNE

ITA 1375/PUN/2026[2019-20]Status: Disposed20/7/2026AY 2019-20

SANDVIK MINING AND ROCK TECHNOLOGY INDIA PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 8, PUNE, PUNE

ITA 1335/PUN/2026[2022-23]Status: Disposed20/7/2026AY 2022-23

SHASHIDHAR NARENDRA MAJATI,MIRAJ vs INCOME TAX OFFICER, WARD 1, SANGLI

ITA 1222/PUN/2026[2016-17]Status: Disposed20/7/2026AY 2016-17

BALASAHEB DAGU JEUGHAL,NASHIK vs INCOME TAX OFFICER, WARD 1(1), NASHIK, NASHIK

ITA 1185/PUN/2026[2012-13]Status: Disposed20/7/2026AY 2012-13

SHRI SADGURU DADA MAHARAJ SANGAVADEKAR SEVA PRATISHTHAN,KOLHAPUR vs INCOME TAX OFFICER, EXEMPTION WARD, KOLHAPUR, KOLHAPUR

ITA 1069/PUN/2026[2024-2025]Status: Disposed20/7/2026AY 2024-2025

CHETNA SEVA SANSTHA LATUR,JAMKHED vs THE CIT EXEMPTION, PUNE, PUNE

ITA 886/PUN/2026[2025-2026]Status: Disposed17/7/2026AY 2025-2026

CHETNA SEVA SANSTHA LATUR,JAMKHED vs INCOME TAX OFFICER, EXEMPTION WARD, AURANGABAD

ITA 712/PUN/2026[2025-2026]Status: Disposed17/7/2026AY 2025-2026

M/S LOMBARD REALTY PVT LTD,MUMBAI vs DCIT, CENTRAL CIR-1, AURANGABAD

ITA 536/PUN/2026[2011-12]Status: Disposed17/7/2026AY 2011-12

M/S LOMBARD REALTY PVT LTD,MUMBAI vs DCIT, CENTRAL CIR-1, AURANGABAD

ITA 535/PUN/2026[2013-14]Status: Disposed17/7/2026AY 2013-14

SHANTA SHANKAR JIGNINNI,SATARA vs ITO, WARD-1, SATARA, SATARA

ITA 2173/PUN/2026[2023-24]Status: Disposed17/7/2026AY 2023-24

VISHNU RAMCHANDRA BELWALKAR,PUNE vs INCOME TAX OFFICER CIRCLE -1, KOLHAPUR

ITA 2724/PUN/2025[2020-21]Status: Disposed17/7/2026AY 2020-21

ASHWIN PRADEEP GANDHI,AHILYANAGAR vs ITO WARD-1, AHILYANAGAR, AHILYANAGAR

ITA 2121/PUN/2025[2013-14]Status: Disposed17/7/2026AY 2013-14

TETRA PAK INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 7 PUNE AND ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NFAC, PUNE

ITA 1906/PUN/2024[AY 2020-21]Status: Disposed17/7/2026