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ITAT Pune Bench

17,218 judgments

SUMIT SURYAKANT TILEKAR,PUNE vs ITO, WARD 14(5), PUNE, PUNE

ITA 1514/PUN/2026[2016-17]Status: Disposed22/7/2026AY 2016-17

SUMIT SURYAKANT TILEKAR,PUNE vs ITO, WARD 14(5), PUNE, PUNE

ITA 1513/PUN/2026[2016-17]Status: Disposed22/7/2026AY 2016-17

GAYATRI DUDH UTPADAKANCHI GRAMIN BIGARSHETI SAH PATSANSTHA MARYADIT ALE,ALE vs INCOME TAX OFFICER WARD 10(1),PUNE, PUNE

ITA 1339/PUN/2026[2020-21]Status: Disposed22/7/2026AY 2020-21

GAYATRI DUDH UTPADAKANCHI GRAMIN BIGARSHETI SAH PATSANSTHA MARYADIT ALE,ALE vs INCOME TAX OFFICER WARD 10(1), PUNE, PUNE

ITA 1338/PUN/2026[2018-19]Status: Disposed22/7/2026AY 2018-19

INCOME TAX OFFICER, PANVEL vs KALPESH RAMESH KALEKAR , KARJAT

ITA 2685/PUN/2025[2014-15]Status: Disposed22/7/2026AY 2014-15

JABRO ENGINEERS,CHINCHWAD PUNE vs COMMISSIONER OF INCOME TAX, DELHI

ITA 1761/PUN/2025[2015-16]Status: Disposed22/7/2026AY 2015-16

JABRO ENGINEERS,CHINCHWAD PUNE vs COMMISSIONER OF INCOME TAX, NFAC DELHI

ITA 1760/PUN/2025[2014-15]Status: Disposed22/7/2026AY 2014-15

DIGITAL RISK MORTGAGE SERVICES LLC,PUNE vs ACIT (IT) CIRCLE 1, PUNE, PUNE

ITA 885/PUN/2026[2020-21]Status: Disposed21/7/2026AY 2020-21

DIGITAL RISK MORTGAGE SERVICES LLC,PUNE vs ITO, (IT) WARD 4, PUNE

ITA 884/PUN/2026[2019-20]Status: Disposed21/7/2026AY 2019-20

MRS BHARATIBEN BHAGWANDAS DAMANI,SANGLI vs ITO WARD 3 SANGLI, SANGLI

ITA 626/PUN/2026[2010-11]Status: Disposed21/7/2026AY 2010-11

SILVEX REALTY PRIVATE LIMITED,RAIGAD, MAHARASHTRA vs INCOME TAX OFFICER/DCIT (CIRCLE PANVEL), PANVEL, MAHARASHTRA

ITA 2309/PUN/2026[2016-17]Status: Disposed21/7/2026AY 2016-17

INDIAN MEDICAL ASSOCIATION,JALGAON vs CIT APPEALS, NFAC

ITA 2271/PUN/2026[2023-2024]Status: Disposed21/7/2026AY 2023-2024

YASHWANT LIMJI CHAUDHARI,NASHIK vs ITO, WARD 1(1), NASHIK, NASHIK

ITA 1433/PUN/2026[2018-19]Status: Disposed21/7/2026AY 2018-19

YOGESH GOPINATH TADVALKAR ,PUNE vs THE ITO WARD 3(3) , PUNE

ITA 1429/PUN/2026[2015-16]Status: Disposed21/7/2026AY 2015-16

INCOME TAX OFFICER, PUNE vs SHRIKRUSHNA GRAMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT, PUNE

ITA 1351/PUN/2026[2020-21]Status: Disposed21/7/2026AY 2020-21

SWATI VASANTRAO BAVISKAR,THANE vs ITO, WARD 7(1), PUNE, PUNE

ITA 1348/PUN/2026[2016-17]Status: Disposed21/7/2026AY 2016-17

ROTARY DISTRICT WELFARE FUND R.I.D.3131,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS),PUNE, PUNE

ITA 1291/PUN/2026[2026-27]Status: Disposed21/7/2026AY 2026-27

PRAKASH DHONDIRAM GAVALI ,KOLHAPUR vs ITO WD-1 , RATNAGIRI

ITA 1214/PUN/2026[2021-22]Status: Disposed21/7/2026AY 2021-22

ANNAMMA SAMKUTTY,PUNE, MAHARASHTRA vs INCOME TAX OFFICER, WARD-13(4),, PUNE, MAHARASHTRA

ITA 3147/PUN/2025[2016-17]Status: Disposed21/7/2026AY 2016-17

GANESH RAMNATH DHOOT,SAMBHAJINAGAR vs ITO, WARD-1(1), AURANGANAD, AURANGABAD

ITA 2369/PUN/2025[2015-16]Status: Disposed21/7/2026AY 2015-16