← All Benches
ITAT Pune Bench
17,218 judgments
ANNAMMA SAMKUTTY,PUNE, MAHARASHTRA vs INCOME TAX OFFICER, WARD-13(4),, PUNE, MAHARASHTRA
ITA 3148/PUN/2025[2016-17]Status: Disposed23/7/2026AY 2016-17
BHANUDAS SAHEBARAV BHOSALE,YAWAT, PUNE vs INCOME TAX OFFICER,WARD 7(1), PUNE, PUNE
ITA 3085/PUN/2025[2015-16]Status: Heard23/7/2026AY 2015-16
BALAJI ASHOK MALI,CHANDWAD vs INCOME TAX OFFICER, WARD 1, MALEGAON
ITA 2987/PUN/2025[2015-16]Status: Disposed23/7/2026AY 2015-16
THE NASHIK MERCHANTS CO-OPERATIVE BANK LIMITED,NASHIK vs ACIT CIRCLE-1, NASHIK, NASHIK
ITA 2920/PUN/2025[2012-13]Status: Disposed23/7/2026AY 2012-13
PHOENIX INFRACON,PUNE vs INCOME TAX OFFICER WARD 1(1), PUNE
ITA 2630/PUN/2025[2017-18]Status: Disposed23/7/2026AY 2017-18
AJINKYA RAVINDRA PAWAR,NASHIK vs INCOME TAX OFFICER, WARD 2(1), NASHIK
ITA 2547/PUN/2025[2015-16]Status: Disposed23/7/2026AY 2015-16
ABDULRAJEK ABDULKHALED KURESHI,JALNA vs INCOME TAX OFFICER WARD, JALNA
ITA 2466/PUN/2025[2013-14]Status: Disposed23/7/2026AY 2013-14
ANIKET SUKETU JHAVERI,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, AURANGABAD
ITA 2442/PUN/2025[2009-10]Status: Heard23/7/2026AY 2009-10
HEX BLOX CO OPERATIVE HSG SOC LTD,KHARGHAR, NAVI MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE, PANVEL, PANVEL, RAIGARH
ITA 2229/PUN/2025[2016-17]Status: Disposed23/7/2026AY 2016-17
DUTTA MANDIR SANSTHAN ,AHMEDNAGAR vs ITO EXEMPTION WARD 1(1), NASHIK
ITA 2221/PUN/2025[2016-17]Status: Disposed23/7/2026AY 2016-17
INSPRIT VISION LLP,PUNE vs ACIT, CIR-8, PUNE, PUNE
ITA 2035/PUN/2025[2024-25]Status: Disposed23/7/2026AY 2024-25
ARCHANA VITTHAL INGALE,KIWALE , PUNE vs THE ASSESSING OFFICER WARD 9(1), PUNE
ITA 1954/PUN/2025[2019-20]Status: Disposed23/7/2026AY 2019-20
SAMIR JAMIR SHAIKH,AURANGABAD vs ITO 1(1), AURANGABAD, AURANGABAD
ITA 1424/PUN/2025[2015-16]Status: Disposed23/7/2026AY 2015-16
REHAU POLYMERS PRIVATE LIMITED,PUNE vs ITO CIRCLE-8, PUNE
ITA 1854/PUN/2024[2020-21]Status: Disposed23/7/2026AY 2020-21
BUILT UP,PUNE vs ASSESSING OFFICER, ADIT CPC BANGLORE
ITA 691/PUN/2026[2018-19]Status: Disposed22/7/2026AY 2018-19
THE MERCHANT ASSOCIATION,JAYSHINGPUR vs ITO, ICHALKARANJI
ITA 608/PUN/2026[2024-25]Status: Disposed22/7/2026AY 2024-25
SHRI OMKARESHWAR DEVASTHAN,PUNE vs ITO EXEMPTION WARD 1(2), PUNE, PUNE
ITA 2061/PUN/2026[2019-20]Status: Disposed22/7/2026AY 2019-20
TANAJI BABURAO BHOSALE,PUNE vs ITO WARD 10(1), PUNE, PUNE
ITA 1784/PUN/2026[2020-21]Status: Disposed22/7/2026AY 2020-21
SUMIT SURYAKANT TILEKAR,PUNE vs ITO, WARD 14(5), PUNE, PUNE
ITA 1516/PUN/2026[2017-18]Status: Disposed22/7/2026AY 2017-18
SUMIT SURYAKANT TILEKAR,PUNE vs ITO, WARD 14(5), PUNE, PUNE
ITA 1515/PUN/2026[2017-18]Status: Disposed22/7/2026AY 2017-18
