← All Benches
ITAT Pune Bench
17,218 judgments
NANASAHEB KONDIBA ABNAVE,KHARADI, PUNE vs INCOME TAX OFFICER, WARD 7(3), PUNE
ITA 2694/PUN/2025[2016-17]Status: Disposed27/7/2026AY 2016-17
NANASAHEB KONDIBA ABNAVE,KHARADI, PUNE vs INCOME TAX OFFICER, WARD 7(3), PUNE
ITA 2693/PUN/2025[2016-17]Status: Disposed27/7/2026AY 2016-17
KETAN KUMAR SALECHA,ICHALKARANJI vs ITO, WARD-1, ICHALKARANJI, ICHALKARANJI
ITA 2632/PUN/2025[2022-23]Status: Disposed27/7/2026AY 2022-23
WATERFRONT CONSTRUCTIONS PVT LTD,PUNE vs ACIT, C.C-1(3), PUNE, PUNE
ITA 2566/PUN/2025[2016-17]Status: Disposed27/7/2026AY 2016-17
SUDHIR SUNIL BODKE,NASHIK vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1, NASHIK
ITA 2278/PUN/2025[2010 - 11]Status: Disposed27/7/2026
VITHALRAO RANGANATHRAO AMBARWADIKAR,AURANGABAD vs ITO WARD-3(2) , AURANGABAD
ITA 1854/PUN/2025[2015-16]Status: Disposed27/7/2026AY 2015-16
DCIT CIRCLE 1(1), PUNE, SWARGATE PUNE vs COCA COLA INDIA PVT LTD, PUNE
ITA 1307/PUN/2025[2018-19]Status: Disposed27/7/2026AY 2018-19
JANATA SAHAKARI BANK LTD SATARA,SATARA vs DEPUTY COMMISSIONER OF INCOME TAX , SATARA
ITA 2235/PUN/2024[2013-14]Status: Disposed27/7/2026AY 2013-14
RAHUL ANIL KOTKAR,PUNE, MAHARASHTRA, INDIA vs ITO CENTRAL CIRCLE 2(4), PUNE, DGIT (INVESTIGATION)
ITSSA 31/PUN/2026[2021-22]Status: Disposed24/7/2026AY 2021-22
RAHUL ANIL KOTKAR,PUNE, MAHARASHTRA, INDIA vs ITO CENTRAL CIRCLE 2(4), PUNE, DGIT (INVESTIGATION)
ITSSA 30/PUN/2026[2020-21]Status: Disposed24/7/2026AY 2020-21
SHAMKANT KESHAV KOTKAR,PUNE vs ITO CENTRAL CIRCLE 2(4), PUNE, DGLT(LNVESTIGATION)
ITSSA 29/PUN/2026[2021-22]Status: Disposed24/7/2026AY 2021-22
SHAMKANT KESHAV KOTKAR,PUNE vs ITO CENTRAL CIRCLE 2(4), PUNE, DGLT(LNVESTIGATION)
ITSSA 28/PUN/2026[2020-21]Status: Disposed24/7/2026AY 2020-21
SHAMKANT KESHAV KOTKAR,PUNE vs ITO CENTRAL CIRCLE 2(4), PUNE, DGLT(LNVESTIGATION)
ITSSA 27/PUN/2026[2019-20]Status: Disposed24/7/2026AY 2019-20
NILESH MADHAV KOTKAR,NASHIK vs ITO CENTRAL CIRCLE 2(4), PUNE, DGIT(INVESTIGATION)
ITA 1619/PUN/2026[2013-14]Status: Disposed24/7/2026AY 2013-14
SHAMKANT KESHAV KOTKAR,PUNE vs ITO CENTRAL CIRCLE 2(4), PUNE, DGLT(LNVESTIGATION)
ITA 1618/PUN/2026[2013-14]Status: Disposed24/7/2026AY 2013-14
AMARLAL JAIPALDAS TALREJA,JALGAON vs DCIT, CIRCLE-1, JALGAON, JALGAON
ITA 380/PUN/2026[2017-18]Status: Disposed23/7/2026AY 2017-18
RAJESH NARAYANRAO PAWAR,PUNE vs THE DCIT CIRCLE 7, PUNE
ITA 2041/PUN/2026[2019-20]Status: Disposed23/7/2026AY 2019-20
NIRADHAR SEVA SADAN FOUNDATION,PANVEL vs COMMISSIONER OF INCOME TAX EXEMPTION PUNE, PUNE
ITA 1526/PUN/2026[2025-2026]Status: Disposed23/7/2026AY 2025-2026
SATARA ZILHA SAHAKARI PATSANSTHA FEDERATION LIMITED,SATARA vs INCOME TAX OFFICER, WARD-2, SATARA, SATARA
ITA 1347/PUN/2026[2022-2023]Status: Disposed23/7/2026AY 2022-2023
SHRI GANESH MANDIR DE vs THAN ,SANGLIVS.THE CIT EXEMPTION, PUNE
ITA 1301/PUN/2026[NA]Status: Disposed23/7/2026
