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ITAT Pune Bench
17,218 judgments
KONDIBAI KACHARYA NAVADEKAR,PANVEL, RAIGAD vs INCOME TAX OFFICER, WARD 5, PANVEL, PANVEL, RAIGAD
ITA 3306/PUN/2025[2012-13]Status: Disposed9/7/2026AY 2012-13
ANNAPURNA MAHILA CO OPERATIVE CREDIT SOCIETY LIMITED,PUNE vs INCOME TAX OFFICER WARD 2(2), PUNE
ITA 3210/PUN/2025[2022-23]Status: Disposed9/7/2026AY 2022-23
ANNAPURNA MAHILA CO OPERATIVE CREDIT SOCIETY LIMITED,PUNE vs INCOME TAX OFFICER WARD 2(2), PUNE
ITA 3209/PUN/2025[2020-21]Status: Disposed9/7/2026AY 2020-21
INCOME TAX OFFICER , KOLHAPUR vs PIRAJIRAO PRATHAMIK SHIKSHAK SAHAKARI PATPEDHI MARYADIT KAGAL, KOLHAPUR
ITA 2717/PUN/2025[2020-21]Status: Disposed9/7/2026AY 2020-21
GOKUL CHAGANSETH MATALE,NASHIK vs THE ACIT CIRCLE-1, NASHIK, NASHIK
ITA 600/PUN/2026[2010-11]Status: Disposed8/7/2026AY 2010-11
VASANT DAMODAR GURAV,ATPADI vs INCOME TAX OFFICER WARD-5, SANGLI
ITA 529/PUN/2026[2016-17]Status: Disposed8/7/2026AY 2016-17
RAJESH D GAIKAWAD,PUNE vs ITO WARD 14(1), PUNE
ITA 230/PUN/2026[2016-17]Status: Disposed8/7/2026AY 2016-17
CHITRA PRASHANT METE,PUNE vs DCIT, CIRCLE 12, PUNE
ITA 183/PUN/2026[2018-19]Status: Disposed8/7/2026AY 2018-19
SHRAMSHAKTI KAMGAR NAGARI SAM PATH SANSTHA MARYADIT ICHALKARANJI,ICHALKARANJI vs INCOME TAX OFFICER, WARD 1, ICHALKARANJI,MAHARASHTRA
ITA 1815/PUN/2026[2020-21]Status: Disposed8/7/2026AY 2020-21
SHRI DUDHGANGA VEDGANGA SAHAKARI SAKHAR KARKHANA LTD BIDRI ,KOLHAPUR vs ACIT CIR-1, KOLHAPUR
ITA 1086/PUN/2026[2015-16]Status: Disposed8/7/2026AY 2015-16
NUTECK POWER SOLUTIONS PRIVATE LIMITED,PUNE vs INCOME TAX OFFICER CIRCLE 2, PUNE
ITA 1054/PUN/2026[2021-22]Status: Disposed8/7/2026AY 2021-22
SHREE SIDDHANATH NAGARI SAHAKARI PATSANSTHA MARYADIT ,PUNE vs ITO WD-5(2), PUNE
ITA 1051/PUN/2026[2021-22]Status: Disposed8/7/2026AY 2021-22
SAYYAD KHAIRMAMMAD SAYYAD SALEMAHAMMAD,KINWAT DIST. NANDED vs INCOME TAX OFFICER, NANDED
ITA 1039/PUN/2026[2016-17]Status: Disposed8/7/2026AY 2016-17
SANTOSHWADI GRAM VIVIDH KARYAKARI SOCITY LIMITED SANTOSHWADI,SANTOSHWADI vs INCOME TAX OFFICER-WARD 1, SANGLI
ITA 1038/PUN/2026[2019-20]Status: Disposed8/7/2026AY 2019-20
HIMANSHU JAIN,PUNE vs DCIT, CIRCLE 12, PUNE
ITA 3123/PUN/2025[2023-24]Status: Disposed8/7/2026AY 2023-24
JAISINGPUR VYAPARI NAGRI SAHAKARI PATSANSTHA MARYADIT,KOLHAPUR vs INCOME TAX OFFICER WARD 1, KOLHAPUR
ITA 2468/PUN/2025[2015-16]Status: Disposed8/7/2026AY 2015-16
BALU RAMBHAU TANPURE,JALNA vs INCOME TAX OFFICER WARD 2, JALNA
ITA 2232/PUN/2025[2012-13]Status: Heard8/7/2026AY 2012-13
SANDEEP BABULAL CHANDAK,JALNA vs INCOME TAX OFFICER, WARD - 1, JALNA, JALNA
ITA 1743/PUN/2026[2011 - 2012]Status: Disposed7/7/2026
KAMLESH PRAMOD GANDHI,AHMEDNAGAR vs INCOME TAX OFFICER, WARD 1, AHMEDNAGAR, AHMEDNAGAR,
ITA 1567/PUN/2026[2014-15]Status: Disposed7/7/2026AY 2014-15
RUP SINGH,JODHPUR vs ITO,WARD 2, AHMED NAGAR, AHMEDNAGAR
ITA 1649/PUN/2026[2019-20]Status: Disposed6/7/2026AY 2019-20