← All Benches
ITAT Pune Bench
17,218 judgments
DAPODI WORKSHOP EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LIMITED,PUNE vs INCOME TAX OFFICER, WARD 8(1), PUNE, PUNE
ITA 1565/PUN/2026[2018-19]Status: Disposed6/7/2026AY 2018-19
SHRI VITTHAL SAHAKARI SAKHAR KARKHANA LTD,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 14, SOLAPUR
ITA 3319/PUN/2025[2016-17]Status: Disposed6/7/2026AY 2016-17
SOMESHWAR NANDKISHOR TAPDE,LATUR vs ITO WARD 1 LATUR, LATUR
ITA 2666/PUN/2025[2017-2018]Status: Disposed6/7/2026AY 2017-2018
M/S VENKATESH ASSOCIATES ,PUNE vs CIT(A)-5 , PUNE
ITA 2110/PUN/2025[2016-17]Status: Disposed6/7/2026AY 2016-17
SANJAY BABURAO PARAB,PUNE vs ITO WARD 11(2), PUNE
ITA 1820/PUN/2026[2017-18]Status: Disposed3/7/2026AY 2017-18
ASST. COMMISSIONER OF INCOME TAX PANVEL CIRCLE, PANVEL vs SABITHA SUBHASH CIPY, PUNE
ITA 881/PUN/2025[2018-19]Status: Disposed3/7/2026AY 2018-19
YASHASWI ACADEMY FOR SKILLS,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
ITA 2814/PUN/2025[2026-27]Status: Disposed3/7/2026AY 2026-27
SENTHIL VELAVAN TRANSPORT,NASHIK vs ITO WARD 2(1) NASHIK, NASHIK
ITA 2205/PUN/2024[2018-19]Status: Disposed3/7/2026AY 2018-19
SHRI BABUSUSHA SHARNAPPA KASBE,PUNE vs THE INCOME TAX OFFICER, WARD-7(1), PUNE
ITA 854/PUN/2025[2013-14]Status: Disposed3/7/2026AY 2013-14
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
SHRI BABUSHA SHARNAPPA KASBE,PUNE vs THE INCOME TAX OFFICER, WARD-7(1), PUNE
ITA 853/PUN/2025[2015-16]Status: Disposed3/7/2026AY 2015-16
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
SHRI BABUSHA SHARNAPPA KASBE,PUNE vs (THE INCOME TAX OFFICER, WARD-7(1), PUNE
ITA 852/PUN/2025[2014-15]Status: Disposed3/7/2026AY 2014-15
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
HARISHCHANDRA MADHUKAR SHINDE,KHARGHAR vs INCOME TAX OFFICER, PANVEL
ITSSA 6/PUN/2026[2017-18]Status: Disposed2/7/2026AY 2017-18
HARISHCHANDRA MADHUKAR SHINDE,KHARGHAR vs INCOME TAX OFFICER, PANVEL
ITSSA 5/PUN/2026[2016-17]Status: Disposed2/7/2026AY 2016-17
HARISHCHANDRA MADHUKAR SHINDE,KHARGHAR vs INCOME TAX OFFICER, PANVEL
ITSSA 4/PUN/2026[2015-16]Status: Disposed2/7/2026AY 2015-16
HARISHCHANDRA MADHUKAR SHINDE,KHARGHAR vs INCOME TAX OFFICER, PANVEL
ITSSA 3/PUN/2026[2014-15]Status: Disposed2/7/2026AY 2014-15
HARISHCHANDRA MADHUKAR SHINDE,KHARGHAR vs INCOME TAX OFFICER, PANVEL
ITSSA 2/PUN/2026[2013-14]Status: Disposed2/7/2026AY 2013-14
HARISHCHANDRA MADHUKAR SHINDE,KHARGHAR vs INCOME TAX OFFICER, PANVEL
ITSSA 1/PUN/2026[2011-12]Status: Disposed2/7/2026AY 2011-12
AMIT DUDHANE,PUNE vs INCOME TAX OFFICER WARD 3(3), PUNE
ITA 694/PUN/2026[2018-19]Status: Disposed2/7/2026AY 2018-19
SHRI PARSHURAM NAGRI SAHKARI PATSANSTHA MARYADIT ,NASHIK vs THE ITO, WARD 1(1), NASHIK, NASHIK
ITA 1660/PUN/2026[2017-18]Status: Disposed2/7/2026AY 2017-18
SHRI PARSHURAM NAGRI SAHKARI PATSANSTHA MARYADIT,NASHIK vs THE ITO, WARD 1(1), NASHIK, NASHIK
ITA 1659/PUN/2026[2015-16]Status: Disposed2/7/2026AY 2015-16