← All Benches
ITAT Pune Bench
17,226 judgments
INCOME-TAX OFFICER, WARD - 5(2), PUNE vs SUBHASH KRISHNARAO SAPTARSHI, PUNE
ITA 125/PUN/2018[2011-12]Status: Disposed6/12/2022AY 2011-12
NARAYAN PANDIT BOROLE,JALGAON vs INCOME-TAX OFFICER, WARD - 2 (4), JALGAON
ITA 634/PUN/2019[2011-12]Status: Disposed5/12/2022AY 2011-12
RAMDAS PANDHARINATH KALE,(HUF),PUNE vs INCOME-TAX OFFICER, WARD - 12 (4), PUNE
ITA 436/PUN/2019[2013-14]Status: Disposed5/12/2022AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTION), CIRCLE, PUNE vs MAHARASHTRA EDUCATION SOCIETY, PUNE
ITA 1577/PUN/2019[2015-16]Status: Disposed5/12/2022AY 2015-16
MAHARASHTRA EDUCATION SOCIETY (MES),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE
ITA 1408/PUN/2019[2015-16]Status: Disposed5/12/2022AY 2015-16
RAJARAM NANASAHEB SATAV,PUNE vs INCOME-TAX OFFICER, WARD - 12(4), PUNE
ITA 1965/PUN/2018[2015-16]Status: Disposed5/12/2022AY 2015-16
HASMUKH CHANDULAL SHAH,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR
ITA 152/PUN/2019[2007-08]Status: Disposed2/12/2022AY 2007-08
AJIT VASANT DESHPANDE,PUNE vs INCOME-TAX OFFICER, WARD 2 (2), PUNE
ITA 639/PUN/2021[2017-18]Status: Disposed1/12/2022AY 2017-18
SHEETAL WIRELESS TECHNOLOGIES P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIR- 06, PUNE
ITA 591/PUN/2021[2015-16]Status: Disposed1/12/2022AY 2015-16
PARVEZ PEERPASHA INAMDAR,PUNE vs PR COMMISSIONER OF INCOME-TAX-3, PUNE
ITA 144/PUN/2021[2016-17]Status: Disposed1/12/2022AY 2016-17
SMT. TARADEVI RATANLAL BAFNA,JALGAON vs THE OF ASSISTANT COMMISSIONER INCOME-TAX, CENTRAL CIRCLE-2, NASHIK
ITA 296/PUN/2020[2015-16]Status: Disposed1/12/2022AY 2015-16
M/S. VICTOR GASKETS INDIA LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 626/PUN/2019[2014-15]Status: Disposed1/12/2022AY 2014-15
DANFOSS POWER SOLUTIONS INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1 (2), PUNE
ITA 593/PUN/2019[2014-15]Status: Disposed1/12/2022AY 2014-15
DANFOSS POWER SOLUTIONS INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1 (2), PUNE
ITA 592/PUN/2019[2013-14]Status: Disposed1/12/2022AY 2013-14
KAKASO BALGONDA PATIL,KOLHAPUR vs JOINT COMMISSIONER OF INCOME-TAX, RANGE - 1, KOLHAPUR
ITA 470/PUN/2019[2009-10]Status: Disposed1/12/2022AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX, NANDED CIRCLE, NANDED vs M/S. MSM STEELS PVT.LTD, LATUR
ITA 1668/PUN/2019[2013-14]Status: Disposed1/12/2022AY 2013-14
MAHESH URBAN CO-OPERATIVE BANK LIMITED,LATUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, LATUR CIRCLE, LATUR
ITA 583/PUN/2018[2013-14]Status: Disposed1/12/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs PRAVIN MNAILAL SANGHVI, PUNE
ITA 250/PUN/2018[2011-12]Status: Disposed1/12/2022AY 2011-12
KISHOR GANPAT KARANDE,JALNA vs INCOME-TAX OFFICER, WARD - 2, JALNA
ITA 1820/PUN/2018[2009-10]Status: Disposed1/12/2022AY 2009-10
MEENA SHIRISH KOTWAL,NASHIK vs INCOME-TAX OFFICER, WARD - 2, MALEGAON
ITA 1481/PUN/2018[2013-14]Status: Disposed1/12/2022AY 2013-14