← All Benches
ITAT Pune Bench
17,226 judgments
NEW SUNRISE ENGLISH HIGH SCHOOL,THANE vs COMMISSIONER OF INCOME-TAX, EXEMPTION, PUNE
ITA 153/PUN/2022[-]Status: Disposed30/11/2022
THE JAWALE VIDYA VIKAS MANDAL,SOLAPUR vs COMMISSONER OF INCOME TAX (EXEMPTIONS), PUNE, PUNE
ITA 316/PUN/2020[2019-2020]Status: Disposed30/11/2022AY 2019-2020
VGA DIGITAL PRINTERS PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 1202/PUN/2018[2004-05]Status: Disposed30/11/2022AY 2004-05
JAMUNA INFRAPROJECTS P LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, NASHIK
ITA 92/PUN/2022[2019-20]Status: Disposed29/11/2022AY 2019-20
JAMUNA INFRAPROJECTS P LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, NASHIK
ITA 91/PUN/2022[2018-19]Status: Disposed29/11/2022AY 2018-19
ANAND CONSTRUWELL P LTD,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 83/PUN/2022[2018-19]Status: Disposed29/11/2022AY 2018-19
MANJUSHA ANIL LODHA L/H OF LATE SHRI ANIL BANSILAL LODHA,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 82/PUN/2022[2018-19]Status: Disposed29/11/2022AY 2018-19
ANUJA SANJAY MAHAJAN,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 58/PUN/2022[2019-20]Status: Disposed29/11/2022AY 2019-20
AMIT DILIP GANDHI,PUNE vs INCOME-TAX OFFICER, WARD 2(2), PUNE
ITA 40/PUN/2022[2018-19]Status: Disposed29/11/2022AY 2018-19
INOX AIR PRODUCTS PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CRICLE 1(1), PUNE
ITA 39/PUN/2022[2018-19]Status: Disposed29/11/2022AY 2018-19
ARUN POPAT KUSALKAR,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BANGALURU
ITA 38/PUN/2022[2018-19]Status: Disposed29/11/2022AY 2018-19
MILLENNIUM ENGINEERS AND CONTRACTORS LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 1(3), PUNE
ITA 34/PUN/2022[2019-20]Status: Disposed29/11/2022AY 2019-20
SHREE ASHTVINAYAK GLASS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BANGALORE
ITA 290/PUN/2022[2017-18]Status: Disposed29/11/2022AY 2017-18
ASHOKA BUILDCON LIMITED,NASHIK vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 235/PUN/2022[2019-20]Status: Disposed29/11/2022AY 2019-20
ASHOKA BUILDCON LIMITED,NASHIK vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 234/PUN/2022[2018-19]Status: Disposed29/11/2022AY 2018-19
LOKMANGAL NAGRI SAHAKARI PATH SANSTHA MYDT,SOLAPUR vs PRINCIPAL COMMISSIONER OF INCOME-TAX -4, PUNE
ITA 231/PUN/2022[2017-18]Status: Disposed29/11/2022AY 2017-18
SHR ARUNODAY MULTI STATE CO-OP CR SOC LTD,SOLAPUR vs PRINCIPAL COMMISSIONER OF INCOME-TAX - 4, PUNE
ITA 229/PUN/2022[2017-18]Status: Disposed29/11/2022AY 2017-18
BALIRAJA SAKHAR KARKHANA LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 219/PUN/2022[2018-19]Status: Disposed29/11/2022AY 2018-19
EXPERT GLOBAL SOLUTIONS P. LTD.,AURANGABAD vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BANGALORE
ITA 200/PUN/2022[2018-19]Status: Disposed29/11/2022AY 2018-19
EXPERT GLOBAL SOLUTIONS P. LTD.,AURANGABAD vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BANGALORE
ITA 199/PUN/2022[2017-18]Status: Disposed29/11/2022AY 2017-18