← All Benches
ITAT Pune Bench
17,226 judgments
DEESH FACILITIES MANAGEMENT P LTD,PUNE vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BENGALURU
ITA 19/PUN/2022[2018-19]Status: Disposed29/11/2022AY 2018-19
NETSCOUT SYSTEMS INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, PUNE
ITA 189/PUN/2022[2017-18]Status: Disposed29/11/2022AY 2017-18
GURU ENTERPRISES,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 186/PUN/2022[2019-20]Status: Disposed29/11/2022AY 2019-20
M/S ENERTECH UPS P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 134/PUN/2022[2018-19]Status: Disposed29/11/2022AY 2018-19
HYT ENGINEERING CO P LTD,PUNE vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BANGALORE
ITA 110/PUN/2022[2019-20]Status: Disposed29/11/2022AY 2019-20
B S ENTERPRISES,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 109/PUN/2022[2018-19]Status: Disposed29/11/2022AY 2018-19
DEEPAK EKNATH FULAMBRIKAR,JALNA vs INCOME-TAX OFFICER WARD -1, JALNA
ITA 102/PUN/2022[2018-19]Status: Disposed29/11/2022AY 2018-19
SUPERFINE METALS P LTD,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 1(2), PUNE
ITA 635/PUN/2021[2014-15]Status: Disposed29/11/2022AY 2014-15
KALYANRAO VASANTRAO KALE HUF,PHANDHARPUR vs PRINCIPAL COMMISSIONER OF INCOME-TAX -4, PUNE
ITA 184/PUN/2021[2016-17]Status: Disposed29/11/2022AY 2016-17
MADHAVA SEVA MANDAL,PUNE vs COMMISSIONER OF INCOME-TAX (EXEMPTION), PUNE
ITA 180/PUN/2021[-]Status: Disposed29/11/2022
NIKAS CORPORATION,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -7, PUNE
ITA 446/PUN/2020[2016-17]Status: Disposed29/11/2022AY 2016-17
M/S. RELIABLE ENTERPRISES,NASHIK vs INCOME-TAX OFFICER, WARD - 2 (5), NASHIK
ITA 235/PUN/2019[2014-15]Status: Heard29/11/2022AY 2014-15
KUMAR P. GERA,PUNE vs PR. COMMISSIONER OF INCOME-TAX, CENTRAL, PUNE
ITA 704/PUN/2018[2008-09]Status: Disposed29/11/2022AY 2008-09
ALLIED RESOURCE MANAGEMENT SERVICES ASPIRE PRIVATE LIMITED,PUNE vs ASST. DIRECTOR OF INCOME TAX, (CPC), BANGALORE
ITA 444/PUN/2022[2019-20]Status: Disposed28/11/2022AY 2019-20
ALLIED RESOURCE MANAGEMENT SERVICES ASPIRE PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC), BANGALORE
ITA 443/PUN/2022[2018-19]Status: Disposed28/11/2022AY 2018-19
MR HARISCHANDRA DHARAMNATH PANDEY,NASHIK vs ADDITIONAL DIRECTOR OF INCOME TAX (CPC), BENGALURU, BENGALURU
ITA 430/PUN/2022[2019-20]Status: Disposed28/11/2022AY 2019-20
MR HARISCHANDRA DHARAMNATH PANDEY,NASHIK vs ADDITIONAL DIRECTOR OF INCOME TAX (CPC), BENGALURU, BENGALURU
ITA 429/PUN/2022[2018-19]Status: Disposed28/11/2022AY 2018-19
CLOVER INFOTECH P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 412/PUN/2022[2017-18]Status: Disposed28/11/2022AY 2017-18
MR MADAN SITARAM KARANDE,ICHALKARANJI vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BENGALURU
ITA 407/PUN/2022[2018-19]Status: Disposed28/11/2022AY 2018-19
HILARY VAZ,PUNE vs DCIT, CPC,BENGALORE, BENGALORE
ITA 402/PUN/2022[2018-19]Status: Disposed28/11/2022AY 2018-19