← All Benches
ITAT Pune Bench
17,226 judgments
GLOBEFLEX RESEARCH I P LTD.,PUNE vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BENGALURU
ITA 372/PUN/2022[2019-20]Status: Disposed28/11/2022AY 2019-20
GOVINDSINGH BALRAJSINGH JADOUN,NASHIK vs ASSISTANTDIRECTOR OF INCOME-TAX, CPC, BANGALORE
ITA 355/PUN/2022[2018-19]Status: Disposed28/11/2022AY 2018-19
DWARKADHISH SAKHAR KARKHANA LTD,NASHIK vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 321/PUN/2022[2019-20]Status: Disposed28/11/2022AY 2019-20
M/S KOTHARI AGRITECH P LTD,SOLAPUR vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BENGALURU
ITA 320/PUN/2022[2019-20]Status: Disposed28/11/2022AY 2019-20
NARAYANSINGH PATIL,BHUSAWAL vs PR. COMMISSIONER OF INCOME-TAX-2, NASIK
ITA 32/PUN/2021[-]Status: Disposed28/11/2022
INCOME-TAX OFFICER (IT), WARD -4, PUNE vs M/S SUNGUARD AVAILABILITY SERVICES LLP, PUNE
ITA 258/PUN/2021[2017-18]Status: Disposed28/11/2022AY 2017-18
JAYESH SUNILKUMAR BHANDARI,NASHIK vs INCOME-TAX OFFICER, WARD - 1 (1), NASHIK
ITA 284/PUN/2019[2014-15]Status: Disposed28/11/2022AY 2014-15
DILIP BHATTU KARANJULE,PUNE vs INCOME-TAX OFFICER, WARD - 11(1), PUNE
ITA 838/PUN/2018[2012-13]Status: Disposed28/11/2022AY 2012-13
SANDVIK AB,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, (IT),CIRCLE -2, PUNE
ITA 455/PUN/2022[2018-19]Status: Disposed25/11/2022AY 2018-19
M/S. RAJLAXMI PETROCHEM PVT.LTD,LATUR vs PRINCIPAL COMMISSIONER OF INCOME-TAX, NASHIK
ITA 210/PUN/2021[2012-13]Status: Disposed25/11/2022AY 2012-13
VIVEKANAND TULSIRAM KHARADE (HUF),THANE vs ASST. COMMISSIONER OF INCOME-TAX, CIR-1, SOLAPUR
ITA 140/PUN/2021[1994-95]Status: Disposed25/11/2022AY 1994-95
M/S. RAJLAXMI PETROCHEM PVT.LTD,LATUR vs INCOME-TAX OFFICER, WARD - 1, LATUR
ITA 1694/PUN/2019[2012-13]Status: Disposed25/11/2022AY 2012-13
M/S. RAJLAXMI PETROCHEM PVT.LTD,LATUR vs INCOME-TAX OFFICER, WARD - 1, LATUR
ITA 1693/PUN/2019[2011-12]Status: Disposed25/11/2022AY 2011-12
JCIT (OSD), PANVEL CIRCLA, PANVEL vs M/S. GANGA ASSOCIATES, RAIGAD
ITA 1123/PUN/2019[2014-15]Status: Disposed25/11/2022AY 2014-15
SUNIL DHANRAJ SHIVNANI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE
ITA 795/PUN/2018[2013-14]Status: Disposed25/11/2022AY 2013-14
BAPUSAHEB DATTATRAY WAGHERE,PUNE vs INCOME-TAX OFFICER, WARD - 8(4), PUNE
ITA 529/PUN/2018[2013-14]Status: Disposed25/11/2022AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX vs AJANTA INFRASTRUCTURE PVT. LTD., AURANGABAD
ITA 1348/PUN/2016[2008-09]Status: Disposed25/11/2022AY 2008-09
SWARAJ EXCELLENT MANPOWER FACILITIES P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE, 10, PUNE
ITA 87/PUN/2022[2017-18]Status: Disposed24/11/2022AY 2017-18
MAHARASHTRA EX-SERVICEMAN CORPORATION LTD,PUNE vs INCOMETAX OFFICER WARD 14(4), PUNE
ITA 245/PUN/2020[2017-2018]Status: Disposed24/11/2022AY 2017-2018
MAHARASHTRA EX-SERVICEMEN CORPORATION LTD,PUNE vs INCOME-TAX OFFICER, WARD - 14 (4), PUNE
ITA 644/PUN/2019[2014-15]Status: Disposed24/11/2022AY 2014-15
