← All Benches
ITAT Pune Bench
17,226 judgments
MAHARASHTRA EX-SERVICEMEN CORPORATION LTD,PUNE vs INCOME-TAX OFFICER, WARD - 14 (4), PUNE
ITA 643/PUN/2019[2013-14]Status: Disposed24/11/2022AY 2013-14
MAHARASHTRA EX-SERVICEMEN CORPORATION LTD,PUNE vs INCOME-TAX OFFICER, WARD - 14 (4), PUNE
ITA 642/PUN/2019[2011-12]Status: Disposed24/11/2022AY 2011-12
MAHARASHTRA EX-SERVICEMEN CORPORATION LTD,PUNE vs INCOME-TAX OFFICER, WARD - 14 (4), PUNE
ITA 641/PUN/2019[2009-10]Status: Disposed24/11/2022AY 2009-10
MAHARASHTRA EX-SERVICEMEN CORPORATION LTD,PUNE vs INCOME-TAX OFFICER, WARD - 14 (4), PUNE
ITA 640/PUN/2019[2008-09]Status: Disposed24/11/2022AY 2008-09
MAHARASHTRA EX-SERVICEMEN CORPORATION LTD,PUNE vs INCOME-TAX OFFICER, WARD - 14 (4), PUNE
ITA 384/PUN/2019[2010-11]Status: Disposed24/11/2022AY 2010-11
INCOME-TAX OFFICER, WARD - 8(2), PUNE vs JAGTAP PATIL PROMOTERS & BUILDERS, PUNE
ITA 35/PUN/2018[2014-15]Status: Disposed24/11/2022AY 2014-15
MDB CHEMICALS (I) PRIVET LIMITED,NASHIK vs ADIT, CPC, BANGALORE/ACIT, CIRCLE 1, NASHIK, NASHIK
ITA 506/PUN/2022[2019-20]Status: Disposed23/11/2022AY 2019-20
AMOL MANIK PACHPUTE, PUNE,PUNE vs CPC, BANGALURU, JURISDICTIONAL A.O. WARD-8(3), PUNE, PUNE
ITA 498/PUN/2022[2019-20]Status: Disposed23/11/2022AY 2019-20
AMOL MANIK PACHPUTE,PUNE vs CPC, BANGALURU, JURIDICTIONAL A.O WARD-8(3), PUNE, PUNE
ITA 497/PUN/2022[2018-19]Status: Disposed23/11/2022AY 2018-19
RICHFIELD FERTILISERS P LTD,NASHIK vs CIT(A), NFAC, DELHI
ITA 483/PUN/2022[2019-20]Status: Disposed23/11/2022AY 2019-20
RICHFIELD FERTILISERS P LTD,NASHIK vs CIT(A), NFAC, DELHI
ITA 482/PUN/2022[2018-19]Status: Disposed23/11/2022AY 2018-19
RAJENDRA BAPU SHINDE, PUNE,PUNE vs INCOME TAX OFFICE, WARD8(1), PUNE, PUNE
ITA 471/PUN/2022[2019-20]Status: Disposed23/11/2022AY 2019-20
SUHAIL MASOOD SHAIKH,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 456/PUN/2022[2018-19]Status: Disposed23/11/2022AY 2018-19
R R KAPOOR COMPANY,AHMEDNAGAR. vs THE ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 451/PUN/2022[2019-20]Status: Disposed23/11/2022AY 2019-20
B U BHANDARI NAVLAKHA ASSOCIATES,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CEN CIR- 2(4), PUNE
ITA 489/PUN/2021[2011-12]Status: Disposed23/11/2022AY 2011-12
SURESH GOYAL,PUNE vs INCOME-TAX OFFICER WARD 9(3), PUNE
ITA 26/PUN/2021[2011-12]Status: Disposed23/11/2022AY 2011-12
PRITI PARAG AGARWAL,PUNE vs INCOME-TAX OFFICER, WARD 7(5), PUNE
ITA 637/PUN/2020[2013-14]Status: Disposed23/11/2022AY 2013-14
RAM LAXMANRAO MITKARI,LATUR vs INCOME-TAX OFFICER, WARD -3, LATUR
ITA 574/PUN/2020[2013-14]Status: Disposed23/11/2022AY 2013-14
SMT. ASHA D. PATIL,JALGAON vs INCOME-TAX OFFICER, WARD -1(1), JALGAON
ITA 480/PUN/2020[2013-14]Status: Disposed23/11/2022AY 2013-14
SHRI. VIJAY DATTATRAY PATIL,JALGAON vs INCOME-TAX OFFICER, WARD - 1(1), JALGAON
ITA 479/PUN/2020[2013-14]Status: Disposed23/11/2022AY 2013-14
