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ITAT Pune Bench
17,219 judgments
MAJI AAMDAR DATTU SHETH PATIL,PANVEL vs COMMISSIONER OF INCOME-TAX (EXEMPTION), PUNE
ITA 616/PUN/2021[-]Status: Disposed22/11/2022
M/S. GOVIND MILK AND MILK PRODUCTS PVT.LTD,SATARA vs ASSISTANT COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA
ITA 518/PUN/2019[2015-16]Status: Disposed22/11/2022AY 2015-16
DISTRICT WATER CONSERVATION OFFICER, SOIL AND WATER CONSERVATION DEPARTMENT (FORMERLY KNOWN AS " MINOR IRRIGATION LOCAL SECTOR DIVISION),LATUR vs JOINT COMMISSIONER OF INCOME-TAX, TDS-RANGE, NASHIK
ITA 16/PUN/2019[2012-13]Status: Disposed22/11/2022AY 2012-13
ABHISHEK ASHOK LOHADE,NASHIK vs INCOME-TAX OFFICER, WARD - 1(5), NASHIK
ITA 816/PUN/2018[2014-15]Status: Disposed22/11/2022AY 2014-15
M/S. ARCH HYDRO POWER PROJECTS PVT.LTD,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE
ITA 468/PUN/2018[2010-11]Status: Disposed22/11/2022AY 2010-11
DATWYLER PHARMA PACKAGING I P LTD,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE, SATARA
ITA 98/PUN/2022[2017-18]Status: Disposed21/11/2022AY 2017-18
M/S LOKMANGAL MAULI INDUSTRIES LTD,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX,CIRCLE -1, SOLAPUR
ITA 96/PUN/2022[2017-18]Status: Disposed21/11/2022AY 2017-18
JADE GLOBAL SOFTWARE PVT LTD, PUNE,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, PUNE, PUNE
ITA 520/PUN/2022[2018-19]Status: Disposed21/11/2022AY 2018-19
SIDDHIVINAYTAK POULTRY BREEDING FARM & HATCHERIES P LTD,PUNE vs ITO, WARD -6(1), PUNE
ITA 91/PUN/2021[2015-16AAOCS4699G]Status: Disposed21/11/2022
MR ANIL JAGANATH KEDAR,SOLAPUR vs PRINCIPAL COMMISSIONER OF INCOME-TAX -4, PUNE
ITA 720/PUN/2021[2016-17]Status: Disposed21/11/2022AY 2016-17
M/S. HARMONY CONSTUCTION,NASHIK vs INCOME-TAX OFFICER, WARD -1(3), NASHIK
ITA 234/PUN/2020[2014-15]Status: Heard21/11/2022AY 2014-15
VINOD KISHAN BANEY,PUNE vs INCOME-TAX OFFICER, WARD - 2(5), PUNE
ITA 1873/PUN/2018[2012-13]Status: Disposed21/11/2022AY 2012-13
HARISH KISHAN BANEY,PUNE vs INCOME-TAX OFFICER, WARD - 2(2), PUNE
ITA 1872/PUN/2018[2012-13]Status: Disposed21/11/2022AY 2012-13
CHANAKYA NAGARI SAHKARI PATSANSTHA,AURANGABAD vs PR. COMMISSIONER OF INCOME-TAX -2, AURANGABAD
ITA 859/PUN/2019[2014-15]Status: Disposed17/11/2022AY 2014-15
MAHARASHTRA ACADEMY OF ENGINEERING AND EDUCATIONAL RESEARCH,PUNE vs INCOME-TAX OFFICER, WARD - 11 (1), PUNE
ITA 780/PUN/2019[2011-12]Status: Disposed17/11/2022AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE vs M/S. LIFESTYLE LEISURES PRIVATE LIMITED, PUNE
ITA 580/PUN/2019[2015-16]Status: Disposed17/11/2022AY 2015-16
BALASAHEB VYANKAT GAIKWAD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 520/PUN/2019[2013-14]Status: Disposed17/11/2022AY 2013-14
CHANDRAKANT VASUDEV PATIL,RAIGAD vs DEPUTY COMMISSIONER OF INCOME-TAX, PANVEL CIRCLE, PANVEL
ITA 510/PUN/2019[2010-11]Status: Disposed17/11/2022AY 2010-11
AGASTI SHAKARI SAKHAR KARKHANA LTD,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR
ITA 5/PUN/2019[2015-16]Status: Disposed17/11/2022AY 2015-16
SHRI BHARAT DHANPAL PATIL,SINDHUDURG vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-2, KOLHAPUR
ITA 22/PUN/2019[2010-11]Status: Disposed17/11/2022AY 2010-11
