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ITAT Pune Bench
17,219 judgments
THE KARAD MERCHANTS CREDIT CO-OP SOCIETY LTD,SATARA vs INCOME-TAX OFFICER, WARD - 1, SATARA
ITA 218/PUN/2019[2011-12]Status: Disposed17/11/2022AY 2011-12
KISHOR NAMDEVRAO KACHI,PUNE vs INCOME-TAX OFFICER, WARD - 5(2), PUNE
ITA 63/PUN/2018[2010-11]Status: Disposed17/11/2022AY 2010-11
BHARAT EKNATH KANPILE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 322/PUN/2018[2011-12]Status: Fixed17/11/2022AY 2011-12
BHARAT EKNATH KANPILE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 321/PUN/2018[2009-10]Status: Disposed17/11/2022AY 2009-10
ROASHAN VISHNU PATHARE, L/H OF VISHNU TUKARAM PATHARE,PUNE vs INCOME-TAX OFFICER, WARD - 4(4), PUNE
ITA 221/PUN/2018[2012-13]Status: Disposed17/11/2022AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8, PUNE vs HANUMANT SAHEBRAO PANSARE, PUNE
ITA 85/PUN/2021[2010-11]Status: Disposed16/11/2022AY 2010-11
JT. COMMISSIONER OF INCOME TAX (OSD) (EXEMPTIONS) CIRCLE, PUNE vs S. M. BATHA EDUCATION TRUST, SATARA
ITA 64/PUN/2021[2017-18]Status: Disposed16/11/2022AY 2017-18
SUYOG STRUCTURE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 61/PUN/2021[2015-16]Status: Disposed16/11/2022AY 2015-16
JT COMMISSIONBER OF INCOME-TAX(OSD) (EXEMPTIONS) CIRCLE, PUNE vs S.M. BATHA EDUCATION TRUST, PUNE
ITA 23/PUN/2021[2016-17]Status: Disposed16/11/2022AY 2016-17
URJAFUTURE SYSTEMS INDIA PRIVATE LIMITED,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX - 4, PUNE
ITA 114/PUN/2021[2015-16]Status: Disposed16/11/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 1(1), PUNE vs BALKRISHNAN SHANMUGHAM CHETTIAR, ALIAS S. BALAN, PUNE
ITA 112/PUN/2021[2017-18]Status: Disposed16/11/2022AY 2017-18
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 1(1), PUNE vs BALKRISHNAN SHANMUGHAM CHETTIAR, ALIAS S. BALAN, PUNE
ITA 111/PUN/2021[2016-17]Status: Disposed16/11/2022AY 2016-17
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 1(1), PUNE vs BALKRISHNAN SHANMUGHAM CHETTIAR, ALIAS S. BALAN, PUNE
ITA 110/PUN/2021[AALPC5158J]Status: Disposed16/11/2022
SANGITA HANUMANT NAZIRKAR,PUNE vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -3, PUNE
ITA 461/PUN/2020[2015-16]Status: Disposed16/11/2022AY 2015-16
PRIDE AND EXPERT PROPERTIES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1 (1), PUNE
ITA 397/PUN/2020[2013-14]Status: Heard16/11/2022AY 2013-14
SADHANA GAJENDRA VASA,KOLHAPUR vs ITO, WARD 2(2), KOLHAPUR
ITA 38/PUN/2020[2016-17]Status: Heard16/11/2022AY 2016-17
ALPHA FOAM LIMITED,PUNE vs DY. COMMISSIONER OF INCOME TAX, CIRCLE -8, PUNE
ITA 1122/PUN/2019[2010-11]Status: Disposed16/11/2022AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -6, PUNE vs M/S. SION PANVEL TOLLWAYS PVT.LTD, PUNE
ITA 489/PUN/2018[2013-14]Status: Disposed16/11/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -6, PUNE vs M/S. SION PANVEL TOLLWAYS PVT.LTD, PUNE
ITA 249/PUN/2018[2014-15]Status: Disposed16/11/2022AY 2014-15
INCOME-TAX OFFICER, (EXEMPTIONS), WARD-1, PUNE vs S.M. BATHA EDUCATION TRUST, SATARA
ITA 1752/PUN/2018[2011-12]Status: Disposed16/11/2022AY 2011-12