← All Benches
ITAT Pune Bench
17,219 judgments
BABANRAO AWATADE NAGARI BIGARSHETISAHAKARI PATSANSTHA MARYADIT MANGALWEDHA,SOLAPUR vs INCOME-TAX OFFICER WARD -1, PANDHARPUR
ITA 647/PUN/2022[2018-19]Status: Disposed15/11/2022AY 2018-19
SANJIVANI NAGARI PAT SANSTHA LTD.,SATARA vs INCOME-TAX OFFICER, WARD -1, SATARA
ITA 612/PUN/2022[2018-19]Status: Disposed15/11/2022AY 2018-19
SMITA RAJESH KASAR,JALGAON vs INCOME TAX OFFICER, WARD - 1(2), JALGAON
ITA 347/PUN/2022[2017-18]Status: Disposed15/11/2022AY 2017-18
BABLU KUMAR HARINARAYAN GUPTA,NASHIK vs INCOME-TAX OFFICER, WARD 1(2), NASHIK
ITA 680/PUN/2021[2012-13]Status: Disposed15/11/2022AY 2012-13
BABLU KUMAR HARINARAYAN GUPTA,NASHIK vs INCOME-TAX OFFICER, WARD 1(2), NASHIK
ITA 677/PUN/2021[2010-11]Status: Disposed15/11/2022AY 2010-11
DESIMUS FINANCIALS LIMITED,MOGA vs INCOME TAX OFFICER WARD 1(3), PUNE
ITA 659/PUN/2020[2013-14]Status: Disposed15/11/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE vs SHRI. PRITAM SUBHASH MAHALE, PUNE
ITA 183/PUN/2020[2009-10]Status: Disposed15/11/2022AY 2009-10
PARAG PRABHAKAR BAROLE,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, JALGAON
ITA 636/PUN/2022[2017-18]Status: Disposed14/11/2022AY 2017-18
DEVI CONSTRUCTION COMPANY,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 2406/PUN/2017[2012-13]Status: Disposed11/11/2022AY 2012-13
PARRY PHYTOREMEDIES PRIVATE LIMITED, (E.I.D. PARRY INDIA LIMITED),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE
ITA 20/PUN/2019[2013-14]Status: Disposed10/11/2022AY 2013-14
SHARAD NAGARI SAHAKARI PATSANSTHA MARYADIT,SANGLI vs INCOME-TAX OFFICER, WARD -2, SANGLI
ITA 706/PUN/2022[2018-19]Status: Disposed7/11/2022AY 2018-19
SALASAR WAREHOUSING PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 6 (1), PUNE
ITA 695/PUN/2022[2014-15]Status: Disposed7/11/2022AY 2014-15
BALASAHEB SHIVRAM KOKANE,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, AURANGABAD
ITA 690/PUN/2022[2016-17]Status: Disposed7/11/2022AY 2016-17
PATAN FOOD PROCESSORS PVT LTD,SATARA vs DEPUTY COMMISSIONER OF INCOME TAX, SATARA, SATARA
ITA 600/PUN/2022[2008-09]Status: Disposed7/11/2022AY 2008-09
AJIT ABDULMAJID MAHAT,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 722/PUN/2021[2018-19]Status: Disposed7/11/2022AY 2018-19
KOHINOOR DEVELOPMENTS CORPORATION,PUNE vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BENGALURU
ITA 719/PUN/2021[2019-20]Status: Disposed7/11/2022AY 2019-20
KOHINOOR DEVELOPMENTS CORPORATION,PUNE vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BENGALURU
ITA 718/PUN/2021[2018-19]Status: Disposed7/11/2022AY 2018-19
CC ENGINEERS PVT. LTD.,PUNE vs INCOME-TAX OFFICER, WARD 1(1), PUNE
ITA 698/PUN/2021[2018-19]Status: Disposed7/11/2022AY 2018-19
SURESH HIMMATLAL OZA,PUNE vs DEPUYY COMMISSIONER OF INCOME TAX, CIRCLE -6, PUNE
ITA 487/PUN/2020[2013-2014]Status: Disposed7/11/2022AY 2013-2014
MESSUNG SYSTEMS PRIVATE LIMITED,PUNE vs INCOME-TAX OFFICER, WARD - 14 (4), PUNE
ITA 683/PUN/2018[2014-15]Status: Disposed7/11/2022AY 2014-15