← All Benches
ITAT Pune Bench
17,219 judgments
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE vs ROHAN AND RAJDEEP INFRASTRUCTURE, PUNE
ITA 692/PUN/2019[2015-16]Status: Disposed4/11/2022AY 2015-16
ROHAN AND RAJDEEP INFRASTRUCTURE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE
ITA 572/PUN/2019[2015-16]Status: Disposed4/11/2022AY 2015-16
LEAR AUTOMOTIVE INDIA PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 1951/PUN/2018[2007-08]Status: Disposed4/11/2022AY 2007-08
SUMITRA GRAMIN BIGAR SHETI SAHAKARI PAT. SANSTHA MARYADIT,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1(4), PANDHARPUR
ITA 1148/PUN/2018[2010-11]Status: Disposed4/11/2022AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA vs VIKRAM HANMANT GHORPADE, SATARA
ITA 102/PUN/2018[2013-14]Status: Disposed4/11/2022AY 2013-14
MOHAMMED N CHAUDHARY,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1327/PUN/2018[2013-14]Status: Disposed3/11/2022AY 2013-14
DILIP HARI AMDEKAR,PUNE vs INCOME-TAX OFFICER, WARD - 12(2), PUNE
ITA 1303/PUN/2018[2012-13]Status: Disposed3/11/2022AY 2012-13
SONAI GRAMIN BIGARSHETI SAH PATSANSTHA MARYADIT,PUNE vs COMMISSIONER OF INCOME-TAX (A) -11, PUNE
ITA 638/PUN/2022[2018-19]Status: Disposed2/11/2022AY 2018-19
VARROC ENGINEERING PVT.LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 3, AURANGABAD
ITA 623/PUN/2022[2018-19]Status: Disposed2/11/2022AY 2018-19
VELOCITY TECH- SOL INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX (TP-2)2, PUNE
ITA 218/PUN/2021[2016-17]Status: Disposed2/11/2022AY 2016-17
CHANDRASHEKAHAR ASHOK JOSHI,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK
ITA 690/PUN/2018[2012-13]Status: Disposed2/11/2022AY 2012-13
FAURECIA AUTOMOTIVE HOLDINGS, PUNE,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX(IT), CIRCLE-1, PUNE, PUNE
ITA 488/PUN/2022[2019-20]Status: Disposed1/11/2022AY 2019-20
NALCO COMPANY,PUNE vs ASSISTANT COMMISIIONER OF INCOME TAX (INT. TAXATION) CIRCLE 2, PUNE
ITA 4/PUN/2021[2016-17]Status: Disposed1/11/2022AY 2016-17
SAS RESEARCH AND DEVELOPMENT (INDIA) PVT. LTD,PUNE vs ADDITIONAL / JOINT/ DEPUTY/ASISTANT COMMISSIONER OF INCOME TAX (INT TAX), DELHI ADDITIONAL / JOINT/ DEPUTY/ASISTANT COMMISSIONER OF INCOME TAX (INT TAX), DELHI
ITA 255/PUN/2021[2016-17]Status: Disposed1/11/2022AY 2016-17
D.Y. INTERNATIONAL UNIVERSITY,PUNE vs COMMISSIONER OF INCOME-TAX (EXEMPTION), PUNE
ITA 627/PUN/2020[2020-21]Status: Disposed1/11/2022AY 2020-21
SHRI TUSHAR JAGMOHAN KAMTHE,PUNE vs ITO WARD 14(4), PUNE
ITA 56/PUN/2020[2013-14]Status: Disposed1/11/2022AY 2013-14
D Y PATIL INRTERNATIONAL UNIVERSITY,PUNE vs CIMMISSIONER OF INCOME TAX, (EXEMPTION), PUNE, PUNE
ITA 416/PUN/2020[2019-2020]Status: Disposed1/11/2022AY 2019-2020
MAHALAXMI INFRASTRUCTURES,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, NASHIK
ITA 491/PUN/2019[2013-14]Status: Disposed1/11/2022AY 2013-14
JOINT COMMISSIONER OF INCOME-TAX, (OSD), CIRCLE -2, SOLAPUR vs SUBHASH DESHMUKH AND COMPANY, SOLAPUR
ITA 106/PUN/2018[2014-15]Status: Disposed1/11/2022AY 2014-15
VEERALAYAM,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION),PUNE, PUNE
ITA 949/PUN/2019[N.A]Status: Disposed31/10/2022
