← All Benches
ITAT Pune Bench
17,219 judgments
GARVE MOTORS PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 776/PUN/2018[2013-14]Status: Disposed31/10/2022AY 2013-14
PRASHANT PRATAP AHIR,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 1954/PUN/2018[2013-14]Status: Disposed31/10/2022AY 2013-14
KETKI MUKESH PATEL,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1, NASHIK
ITA 121/PUN/2022[2018-19]Status: Disposed27/10/2022AY 2018-19
RIMA TAPAN PATEL,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1, NASHIK
ITA 120/PUN/2022[2018-19]Status: Disposed27/10/2022AY 2018-19
KRUTI BHUPESH PATEL,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1, NASHIK
ITA 119/PUN/2022[2018-19]Status: Disposed27/10/2022AY 2018-19
NIRMITI NAGARI SAHAKARI PATSANSTHA LTD.,NASIK vs INCOME-TAX OFFICER, WARD 1(2), NASHIK
ITA 442/PUN/2022[2017-18]Status: Disposed26/10/2022AY 2017-18
NIRMITI NAGARI SAHAKARI PATSANSTHA LTD.,NASIK vs INCOME-TAX OFFICER, WARD 1(2), NASHIK
ITA 418/PUN/2022[2015-16]Status: Disposed26/10/2022AY 2015-16
NARAYAN B BHARTIYA,JALNA vs INCOME-TAX OFFICER, WARD - 1, JALNA
ITA 1244/PUN/2018[2010-11]Status: Pending25/10/2022AY 2010-11
HORIZON DEVELOPERS,PUNE vs INCOME TAX OFFICER, HQ-3(2), PUNE, PUNE
ITA 562/PUN/2022[2015-16]Status: Disposed21/10/2022AY 2015-16
INCOME-TAX OFFICER WARD -3, SATARA vs SHRI BHAIRAVNATH MULTI STATE CO-OP CREDIT SOCIETY LTD, SATARA
ITA 524/PUN/2022[2018-19]Status: Disposed21/10/2022AY 2018-19
SHRIKRISHNA KHANDSARI SUGAR MILLS, NADURBAR 425413,NADURBAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE, DHULE, DHULE
ITA 511/PUN/2022[2015-16]Status: Disposed21/10/2022AY 2015-16
RUHEENA BEGUM SHAIKH AMIR,JALNA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE, JALNA
ITA 190/PUN/2022[2017-18]Status: Disposed21/10/2022AY 2017-18
TWASTHA KASAR SAMAJ SANTHA,PUNE vs COMMISSIONER OF INCOME-TAX (EXEMPTION), PUNE
ITA 637/PUN/2021[-]Status: Disposed21/10/2022
TANAJI SHANKAR YADAV,PUNE vs ACIT,CPC,BENGALURU, BENGALURU
ITA 459/PUN/2021[2019-2020]Status: Disposed21/10/2022AY 2019-2020
SAMBODHI FOUNDATION,PUNE vs CIT- (EXEMPTION), PUNE
ITA 382/PUN/2020[2020-21]Status: Disposed21/10/2022AY 2020-21
SHRI PREMRAJ DHANRAJ BAFNA,PUNE vs PR. COMMISSIONER OF INCOME-TAX -5, PUNE
ITA 317/PUN/2020[2010-11]Status: Disposed21/10/2022AY 2010-11
BHARATKUMAR KUNDANMAL JAIN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE
ITA 1108/PUN/2017[2009-10]Status: Disposed21/10/2022AY 2009-10
INCOME-TAX OFFICER vs M/S.GOLDEN TRELLIS DEVELOPMENTS, PUNE
ITA 2550/PUN/2016[2013-14]Status: Disposed21/10/2022AY 2013-14
INCOME-TAX OFFICER vs M/S.GOLDEN TRELLIS DEVELOPMENTS, PUNE
ITA 2549/PUN/2016[2012-13]Status: Disposed21/10/2022AY 2012-13
SHREE PASHUPATI CONSTRUCTION,KOLHAPUR vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI
ITA 588/PUN/2022[2016-17 (26Q - Q1)]Status: Disposed20/10/2022