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ITAT Pune Bench
17,219 judgments
SHREE PASHUPATI CONSTRUCTIONS,KOLHAPUR vs COMMISSIONER OF INCOME TAX(APPEALS), DELHI
ITA 587/PUN/2022[2015-16 (26Q - Q4)]Status: Disposed20/10/2022
SHREE PASHUPATI CONSTRUCTIONS,KOLHAPUR vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI
ITA 586/PUN/2022[2015-16 (26Q - Q3)]Status: Disposed20/10/2022
SHREE PASHUPATI CONSTRUCTIONS,KOLHAPUR vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI
ITA 585/PUN/2022[2015-16 (26Q -Q2)]Status: Disposed20/10/2022
SHREE PASHUPATI CONSTRUCTIONS,KOLHAPUR vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI
ITA 584/PUN/2022[2015-16 (26Q - Q1)]Status: Disposed20/10/2022
WATER TREATMENT EQUIPMENT,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 579/PUN/2021[2015-16 (24Q Q-4)]Status: Disposed20/10/2022
WATER TREATMENT EQUIPMENT,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 578/PUN/2021[2015-16 (26Q Q-4)]Status: Disposed20/10/2022
WATER TREATMENT EQUIPMENT,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 577/PUN/2021[2015-16 (26Q Q-3)]Status: Disposed20/10/2022
WATER TREATMENT EQUIPMENT,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 576/PUN/2021[2015-16 (26Q Q-2)]Status: Disposed20/10/2022
WATER TREATMENT EQUIPMENT,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 575/PUN/2021[2015-16 (26Q Q-1)]Status: Disposed20/10/2022
WATER TREATMENT EQUIPMENT,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 574/PUN/2021[2014-15 (26Q Q-2)]Status: Disposed20/10/2022
WATER TREATMENT EQUIPMENT,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 573/PUN/2021[2014-15 (26Q Q-1)]Status: Disposed20/10/2022
WATER TREATMENT EQUIPMENT,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 572/PUN/2021[2014-15(24Q Q-4)]Status: Disposed20/10/2022
WATER TREATMENT EQUIPMENT,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 571/PUN/2021[2014-15 (24Q Q-3)]Status: Disposed20/10/2022
WATER TREATMENT EQUIPMENT,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 570/PUN/2021[2014-15 (24Q Q-2)]Status: Disposed20/10/2022
WATER TREATMENT EQUIPMENT,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 569/PUN/2021[2013-14 (26Q Q-4)]Status: Disposed20/10/2022
WATER TREATMENT EQUIPMENT,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 568/PUN/2021[2013-14 (26Q Q-3)]Status: Disposed20/10/2022
LATE SHRI GIRISH K GADIYA, THROUGH LEGAL HEIR MR ADITYA GIRISH GADIYA,PUNE vs DEPUTTY COMMISSIONER OF INCOME TAX, CIRCLE -2, PUNE
ITA 381/PUN/2020[1996-1997 to 2002-2003 (BLOCK PERIOD)]Status: Disposed20/10/2022
SHRIKRUPA SERVICES PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-10, PUNE
ITA 252/PUN/2020[2014-15]Status: Heard20/10/2022AY 2014-15
RAMDAS DHANAJI DHANKUDE,PUNE vs ACIT, CENTRAL CIRCLE 2(4), PUNE, PUNE
ITA 457/PUN/2021[2017-18]Status: Disposed19/10/2022AY 2017-18
RAMDAS CHABAJI DHANKUDE,PUNE vs ACIT, CENTRAL CIRCLE 2(4), PUNE
ITA 456/PUN/2021[2016-17]Status: Disposed19/10/2022AY 2016-17