← All Benches
ITAT Pune Bench
17,219 judgments
RAMDAS DHANAJI DHANKUDE,PUNE vs ACIT, CENTRAL CIRCLE 2(4), PUNE, PUNE
ITA 455/PUN/2021[2016-17]Status: Disposed19/10/2022AY 2016-17
RAMDAS DHANAJI DHANKUDE,PUNE vs ACIT, CENTRAL CIRCLE 2(4), PUNE, PUNE
ITA 454/PUN/2021[2015-16]Status: Disposed19/10/2022AY 2015-16
RAMDAS DHANAJI DHANKUDE,PUNE vs ACIT, CENTRAL CIRCLE 2(4), PUNE, PUNE
ITA 453/PUN/2021[2014-15]Status: Disposed19/10/2022AY 2014-15
RAMDAS DHANAJI DHANKUDE,PUNE vs ACIT, CENTRAL CIRCLE 2(4), PUNE, PUNE
ITA 452/PUN/2021[2013-14]Status: Disposed19/10/2022AY 2013-14
RAMDAS DHANAJI DHANKUDE,PUNE vs ACIT, CENTRAL CIRCLE 2(4), PUNE, PUNE
ITA 451/PUN/2021[2013-14]Status: Disposed19/10/2022AY 2013-14
RAMDAS DHANAJI DHANKUDE,PUNE vs ACIT, CENTRAL CIRCLE 2(4), PUNE, PUNE
ITA 450/PUN/2021[2012-13]Status: Disposed19/10/2022AY 2012-13
RAMDAS DHANAJI DHANKUDE,PUNE vs ACIT, CENTRAL CIRCLE 2(4), PUNE, PUNE
ITA 449/PUN/2021[2012-12]Status: Disposed19/10/2022AY 2012-12
SHIVKANT NAGAPPA LASUNE,LATUR vs INCOME-TAX OFFICEER, WARD -3, LATUR
ITA 285/PUN/2021[2013-14]Status: Disposed19/10/2022AY 2013-14
AMIT BHASKARRAO SANAP,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -3, AURANGABAD
ITA 78/PUN/2019[2015-16]Status: Disposed19/10/2022AY 2015-16
KALPESH RATILAL GARDHARIA,KOLHAPUR vs ITO WARD- 2(3), KOLHAPUR
ITA 1850/PUN/2019[2010-11]Status: Disposed19/10/2022AY 2010-11
RATANLAL C. BAFNA,JALGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, JALGAON
ITA 3/PUN/2016[2007-08]Status: Disposed19/10/2022AY 2007-08
RATANLAL C. BAFNA,JALGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, JALGAON
ITA 2/PUN/2016[2006-07]Status: Disposed19/10/2022AY 2006-07
RATANLAL C. BAFNA,JALGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, JALGAON
ITA 1/PUN/2016[2005-06]Status: Disposed19/10/2022AY 2005-06
SUNIL GAGANDAS ROHIRA,BHUSAWAL vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 9/PUN/2022[2015-16(27EQ Q- 2)]Status: Disposed18/10/2022
SUNIL GAGANDAS ROHIRA,BHUSAWAL vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 8/PUN/2022[2015-16 (27EQ Q- 1)]Status: Disposed18/10/2022
SUNIL GAGANDAS ROHIRA,BHUSAWAL vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 7/PUN/2022[2014-15 (27EQ Q -4)]Status: Disposed18/10/2022
SUNIL GAGANDAS ROHIRA,BHUSAWAL vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 6/PUN/2022[2014-15 (27EQ Q- 3)]Status: Disposed18/10/2022
SUNIL GAGANDAS ROHIRA,BHUSAWAL vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 5/PUN/2022[2014-15 (27EQ Q- 2)]Status: Disposed18/10/2022
SUNIL GAGANDAS ROHIRA,BHUSAWAL vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 4/PUN/2022[2014-15 (27EQ Q- 1)]Status: Disposed18/10/2022
SRI SRI DEVELOPERS,PUNE vs INCOME-TAX OFFICEER (TDS-3), PUNE
ITA 31/PUN/2022[2013-14]Status: Disposed18/10/2022AY 2013-14
