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ITAT Pune Bench
17,219 judgments
SUNIL GAGANDAS ROHIRA,BHUSAWAL vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 3/PUN/2022[2013-14 (27EQ Q- 4)]Status: Disposed18/10/2022
ARTIS INFRASTRUCTURE P LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, CPC, GHAZIABAD
ITA 254/PUN/2022[2015-16 (26Q Q-4)]Status: Disposed18/10/2022
ARTIS INFRASTRUCTURE P LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, CPC, GHAZIABAD
ITA 253/PUN/2022[2015-16 (26Q Q -3)]Status: Disposed18/10/2022
ARTIS INFRASTRUCTURE P LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, CPC, GHAZIABAD
ITA 252/PUN/2022[2015-16 (26Q Q -2)]Status: Disposed18/10/2022
ARTIS INFRASTRUCTURE P LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, CPC, GHAZIABAD
ITA 251/PUN/2022[2015-16 (26Q Q -1)]Status: Disposed18/10/2022
ARTIS INFRASTRUCTURE P LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, CPC, GHAZIABAD
ITA 250/PUN/2022[2014-15 (26Q Q -4)]Status: Disposed18/10/2022
ARTIS INFRASTRUCTURE P LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, CPC, GHAZIABAD
ITA 249/PUN/2022[2014-15 (26Q Q -3)]Status: Disposed18/10/2022
ARTIS INFRASTRUCTURE P LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, CPC, GHAZIABAD
ITA 248/PUN/2022[2014-15 (26Q Q- 2)]Status: Disposed18/10/2022
ARTIS INFRASTRUCTURE P LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, CPC, GHAZIABAD
ITA 247/PUN/2022[2014-15 (24Q Q-4)]Status: Disposed18/10/2022
ARTIS INFRASTRUCTURE P LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, CPC, GHAZIABAD
ITA 246/PUN/2022[2013-14 (26Q Q -4)]Status: Disposed18/10/2022
ARTIS INFRASTRUCTURE P LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, CPC, GHAZIABAD
ITA 245/PUN/2022[2013-14 (26Q - Q3)]Status: Disposed18/10/2022
ARTIS INFRASTRUCTURE P LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, CPC, GHAZIABAD
ITA 244/PUN/2022[2013-14 (26Q Q -2)]Status: Disposed18/10/2022
ARTIS INFRASTRUCTURE P LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, CPC, GHAZIABAD
ITA 243/PUN/2022[2013-14 (24Q Q -4)]Status: Disposed18/10/2022
PINNACLE ENGINES I P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -4, PUNE
ITA 210/PUN/2022[2017-18]Status: Disposed18/10/2022AY 2017-18
SUNIL GAGANDAS ROHIRA,BHUSAWAL vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 2/PUN/2022[2013-14 (27EQ Q-3)]Status: Disposed18/10/2022
DEOCHAND GANGALAL MUDHOKAR (PROPRIETOR OF MGM ENGINEERING CORPORATION),PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 114/PUN/2022[2014-15 (26Q Q1)]Status: Disposed18/10/2022
SUNIL GAGANDAS ROHIRA,BHUSAWAL vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 11/PUN/2022[2015-16(27EQ Q- 4)]Status: Disposed18/10/2022
SUNIL GAGANDAS ROHIRA,BHUSAWAL vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 10/PUN/2022[2015-16(27EQ Q- 3)]Status: Pending18/10/2022
SUNIL GAGANDAS ROHIRA,BHUSAWAL vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 1/PUN/2022[2013-14 (27EQ Q-2)]Status: Disposed18/10/2022
VIJAY PANDURANG YADHAV,KOLHAPUR vs JOINT COMMISSIONER OF INCOME-TAX, RANG -2, KOLHAPUR
ITA 416/PUN/2021[2015-16]Status: Disposed18/10/2022AY 2015-16