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ITAT Pune Bench
17,219 judgments
TAUSIF FARUKH SHAIKH,PUNE vs ITO, WARD 14(3), PUNE
ITA 74/PUN/2020[2013-14]Status: Disposed18/10/2022AY 2013-14
RAJENDRA KHIVRAJ MUTHA,PUNE vs DCIT CIRCLE 9, PUNE
ITA 42/PUN/2020[2011-12]Status: Disposed18/10/2022AY 2011-12
MAHARASHTRA SCOOTERS LIMITED,PUNE vs INCOME-TAX OFFICER, WARD 9(5), PUNE
ITA 295/PUN/2020[2015-16]Status: Disposed18/10/2022AY 2015-16
SHANKAR GANPAT KUNJIR,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 820/PUN/2019[2014-15]Status: Disposed18/10/2022AY 2014-15
RAVIKANT BALKRISHNA MATHE,PUNE vs PR. COMMISSIONER OF INCOME-TAX -5, PUNE
ITA 451/PUN/2019[2015-16]Status: Disposed18/10/2022AY 2015-16
SMT. RUKMINI BALKRISHNA MATHE,PUNE vs PR. COMMISSIONER OF INCOME-TAX -5, PUNE
ITA 450/PUN/2019[2015-16]Status: Disposed18/10/2022AY 2015-16
TATA TECHNOLOGIES LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 2054/PUN/2019[2015-16]Status: Disposed18/10/2022AY 2015-16
SONALI KIRAN SHIVARKAR,PUNE vs DCIT- CIRCLE-7, PUNE
ITA 1881/PUN/2019[2014-15]Status: Disposed18/10/2022AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTIONS), CIRCLE, PUNE vs SOU. SUSHILA DANCHAND GHODAWAT CHARITABLE TRUST, KOLHAPUR
ITA 1580/PUN/2019[2011-12]Status: Disposed18/10/2022AY 2011-12
GANART TECHNOLOGIES PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 1211/PUN/2019[2014-15]Status: Disposed18/10/2022AY 2014-15
SABLE YASHWANT LAXMAN,KHOPOLI vs DEPUTY COMMISSIONER OF INCOME-TAX, PANVEL CIRCLE, PANVEL
ITA 1138/PUN/2018[2008-09]Status: Disposed18/10/2022AY 2008-09
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE vs M/S. ASSOCIATED BLENDERS PVT.LTD, PUNE
ITA 2922/PUN/2017[2014-15]Status: Disposed18/10/2022AY 2014-15
SARIKA ASHOK SATAV,PUNE vs INCOME-TAX OFFICER, WARD - 12(4), PUNE
ITA 1952/PUN/2017[2013-14]Status: Disposed18/10/2022AY 2013-14
RANGNATHAPPA GOVINDAPPA ZHARKHANDE,JALNA vs INCOME-TAX OFFICER, JALNA
ITA 1209/PUN/2017[2012-13]Status: Disposed18/10/2022AY 2012-13
SHRI.PANDURANG MARUTI KUNJIR,PUNE vs INCOME-TAX OFFICER, WARD-14(5), PUNE
ITA 170/PUN/2020[2014-15]Status: Disposed18/10/2022AY 2014-15
SRI SRI DEVELOPERS,PUNE vs INCOME-TAX OFFICEER (TDS-3), PUNE
ITA 33/PUN/2022[2015-16]Status: Disposed18/10/2022AY 2015-16
SRI SRI DEVELOPERS,PUNE vs INCOME-TAX OFFICEER (TDS-3), PUNE
ITA 32/PUN/2022[2014-15]Status: Disposed18/10/2022AY 2014-15
VEGA INDIA LEVEL AND PRESSURE MEASUREMENT P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -12, PUNE, PUNE
ITA 260/PUN/2022[2017-18]Status: Disposed17/10/2022AY 2017-18
M/S UNICEM VIBROCAST PIPE INDUSTRIES,NASHIK vs INCOME-TAX OFFICER WARD - 9(4), PUNE
ITA 625/PUN/2021[2014-15]Status: Disposed17/10/2022AY 2014-15
M/S. ACCLAIM INDUSTRIES LIMITED,MUMBAI vs ADDL. COMMISSIONER OF INCOME-TAX, RANGE -9, PUNE
ITA 915/PUN/2019[2011-12]Status: Disposed17/10/2022AY 2011-12
